ITAT Pune Bench
17,219 judgments
M/S KIRAN SANRAN ASSOCIATES,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
M/S CAPRICORN LIFESTYLE PVT. LTD.,PUNE vs DCIT, CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
KAMBLI PRAKASH DATTU,PUNE vs NFAC, DELHI
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
KAMBLI PRAKASH DATTU,PUNE vs NFAC DELHI, DELHI
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
VASUDEV YASHWANT ABHYANKAR,RAIGAD vs ITO, WARD-4,, PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
BHAKTI KISHOR GADA,PUNE vs INCOME TAX OFFCIER -3(5), PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
INDAPUR TALUKA PRATHAMIK SHIKANCHI SAHKARI PATASANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 14(5) PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
RUTURAJ COOPERATIVE HOUSING SOCIETY LTD.,PUNE vs ITO, WARD 5(1), PUNE, PUNE
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AKET FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HIRSCHVOGEL COMPONENTS INDIA PRIVATE LIMITED,PUNE vs DCIT, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PATH SANSTHA LTD SANGLI ,SANGLI vs ACIT, CIRCLE- SANGLI , SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PATH SANSTHA LTD SANGLI ,SANGLI vs ACIT, CIRCLE- SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PATH SANSTHA LTD,SANGLI vs ACIT, CIRCLE- SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
WARVANDI VIVIDH KARYAKARI SEVASAHAKARI SOCIETY LTD.,AHMEDNAGAR vs ITO, WARD 2,, AHMEDNAGAR
SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
BHARAT KESHAVLAL SHAH,PUNE vs DY. CIT CIRCLE 5, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR. GANESH AYODHYAPRASAD JAISWAL ,NANDED vs ASSESSING OFFICER, WARD-1, NANDED, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR. GANESH AYODHYAPRASAD JAISWAL ,NANDED vs ASSESSING OFFICER, WARD-1, NANDED, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR. GANESH AYODHYAPRASAD JAISWAL,NANDED vs ASSESSING OFFICER, WARD, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SUMIT LALCHAND PAHUJA,KOLHAPUR vs THE INCOME TAX OFFICER, WARD1(5), KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
TULJABHAWANI DEVELOPERS,PUNE vs ITO WARD 9(3) PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
