ITAT Pune Bench

17,219 judgments

TOOBA EDUCATIONAL AND WELFARE TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE

ITA 1017/PUN/2024[2023-24]Status: Disposed12/9/2024AY 2023-24

SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

JAWAHAR MEDICAL FOUNDATION,DHULE vs COMMISSIONER OF INCOME TAX EXEMPTIONS PUNE, PUNE

ITA 1013/PUN/2024[NA]Status: Disposed12/9/2024

MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

M/S MAULI MAHILA NAGARI SAHAKARI PATH SANSTHA LIMITED,LATUR vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR

ITA 1351/PUN/2023[2017-18]Status: Disposed12/9/2024AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

R&DE (ENGRS) EMPLOYEES CO-OP. CREDIT SOCIETY,PUNE vs ITO, WARD 7(3), PUNE, PUNE

ITA 762/PUN/2024[2021-22]Status: Disposed11/9/2024AY 2021-22

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

INCOME AX OFFICER, WARD-6(1), PUNE vs SAMBHAJI MARUTI KATKAR, PUNE

ITA 666/PUN/2024[2021-22]Status: Disposed11/9/2024AY 2021-22

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

MR. SAMBHAJI MARUTI KATKAR,PUNE vs ITO, WARD 6(1), PUNE, PUNE

ITA 645/PUN/2024[2021-22]Status: Disposed11/9/2024AY 2021-22

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs VAISHALI AGRO SOYA PRODUCTS, UDGIR

ITA 634/PUN/2024[2019-20]Status: Disposed11/9/2024AY 2019-20

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

BHAUSAHEB BALASAHEB MHASKE ,AURANGABAD vs ITO WARD 1(1), AURANGABAD

ITA 1515/PUN/2024[2018-19]Status: Disposed11/9/2024AY 2018-19

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

ALLIANCE VANASHREE VENTURES,PUNE vs ITO WARD-12(1), PUNE

ITA 1458/PUN/2024[2015-16]Status: Disposed11/9/2024AY 2015-16

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHAILESH PARSHURAM PAVAR ,MANGAON TAL MANGAON RAIGAD vs ITO-5 PANVEL, NEW PANVEL

ITA 1430/PUN/2024[2013-14]Status: Disposed11/9/2024AY 2013-14

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

THANE DISTRICT KABADDI ASSOCIATION,THANE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE

ITA 1005/PUN/2024[Not Applicable]Status: Disposed11/9/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, PUNE vs MAHINDRA INTERNATIONAL SCHOOL ACADEMY, PUNE, PUNE

ITA 980/PUN/2023[2013-14]Status: Disposed11/9/2024AY 2013-14

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S. VARUN DEVELOPERS,PUNE vs ACIT, CIRCLE 2, PUNE, PUNE

ITA 613/PUN/2024[2016-17]Status: Disposed10/9/2024AY 2016-17

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SUCHITRA SHASHIKANT KHAVARE,HATKANANGLE ,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI

ITA 1410/PUN/2024[AY 2013-14]Status: Disposed10/9/2024

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

ALAKNANDA SAHAKARI GRUHARACHANA SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 3 (1), PUNE, PUNE

ITA 1393/PUN/2024[2021-2022]Status: Disposed10/9/2024AY 2021-2022

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER and HON’BLE SHRI VINAY BHAMORE (Judicial Member)

PARANJAPE PENDSE ASSOCIATES,PUNE vs DCIT, CIRCLE-3, PUNE, PUNE

ITA 1145/PUN/2024[2014-15]Status: Disposed10/9/2024AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

MS RAJMAL LAKHICHAND,JALGAON vs DCIT, JALGAON

ITA 1206/PUN/2023[2010-2011]Status: Disposed10/9/2024AY 2010-2011

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

PREM DILIP GAIKWAD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, PUNE

ITA 818/PUN/2024[2017-18]Status: Disposed9/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

VAIBHAV GAIKWAD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, PUNE

ITA 817/PUN/2024[2017-18]Status: Disposed9/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

MADHURI DILIP GAIKWAD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, PUNE

ITA 816/PUN/2024[2017-18]Status: Disposed9/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)