ITAT Pune Bench
17,219 judgments
RAJDEEP BUILDCOM PRIVATE LIMITED,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ITO, WARD-1(1), SOLAPUR, SOLAPUR vs MS. KSHIRSAGAR FABRICS, SOLAPUR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HB KJ AND ADVANCE,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD 5(1), PUNE, PUNE, MAHARASHTRA
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HB KJ AND ADVANCE,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD 5(1), PUNE, MAHARSHTRA, PUNE, MAHARASHTRA
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ATUL SHASHIKANT GARBHE ,AURANGABAD vs INCOME TAX OFFICER, WARD 1(1), AURANGABAD , AURANGABAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PRASAD VIJAYKUMR KULKARNI ,AURANGABAD vs INCOME TAX OFFICER WARD 1(1), AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs MAHALAXMI INFRA PROJECTS PRIVATE LIMITED, KOLHAPUR, MAHARASHTRA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DREAMSYUVA SOCIAL FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
M/S LOKMITRA SHIKSHAN SANSTHA,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION) , PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-6(3), INCOME TAX DEPARTMENT, PUNE vs KALAWATI VIJAYKUMAR AGARWAL, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JOSHCONNECT FOUNDATION ,PUNE vs CIT EXEMPTION, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
ARUN NAMDEO KENI,PANVEL vs INCOME TAX OFFICER WARD-5, PANVEL
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
CHAPHEKAR SUSPENSIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
AADHAR SHIKSHAN SANSTHA YELAVI,SANGLI vs CIT, EXEMPTION, PUNE , PUNE
MS.ASTHA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DCIT, CIRCLE-2, PUNE, PUNE vs VASTUSHODH REALTY, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
SUSHANT ABHIMANYU CHAVANDE,RATNAGIRI vs ITO WARD-1 RATNAGIRI, RATNAGIRI
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
UMED SINGH,PUNE vs JURISDICTIONAL ASSESSING OFFICER, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ITO , INCOME TAX OFFICE PANDHARPUR vs DHANSHREE MAHILA GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA LTD, MANGALVEDHA
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
BLUE STAR BUILDING MATERIAL PVT. LTD.,URAN PANVEL vs ACIT CIRCLE PANVEL, PANVEL
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
DAWOODI BOHRA JAMAT TRUST MUFADDAL MOHALLA POONA,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
