JOSHCONNECT FOUNDATION ,PUNE vs. CIT EXEMPTION, PUNE
In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.
What did the Tribunal hold?
The Tribunal allowed the assessee to withdraw the appeal. The grounds raised by the assessee were dismissed as withdrawn.
What were the facts?
The assessee filed an appeal against an order under section 80G of the Income Tax Act. The assessee subsequently filed a new application for 80G registration which was admitted by the CIT(E).
What were the issues?
Whether the appeal should be withdrawn by the assessee due to a subsequent admission of a new application for 80G registration.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, PUNE BENCHES “A” :: PUNE
Before: MEMBER, & DR.DIPAK P. RIPOTE
ORDER
PER DR. DIPAK P. RIPOTE, AM:
This is assessee’s appeal against the order of ld.Commissioner of Income Tax(Exemption), Pune under section 80G of the Act, dated 19.03.2024.
At the outset of hearing, ld.AR for the assessee submitted that they have filed a new application for 80G registration which has been admitted by ld.CIT(E), therefore, assessee intends to withdraw the appeal. Ld.AR filed written request for withdrawal.
On the other hand, ld.DR for the Revenue did not object to the withdrawal request made by the assessee.
Considering the request of the assessee, we allow to withdraw the appeal of the assessee. Hence, grounds raised by the assessee are dismissed as withdrawn.
More judgments on Section 80G
- Savan Dayalal Ladani, Rajkot vs Assistant Commissioner of Income Tax-2(1)…ITA 575/RJT/2026[2019-20]Status: Disposed19 Oct 2026AY 2019-20
- Pareshbhai Savjibhai Khunt, Rajkot vs Income Tax Officer Ward - 2(2)(3), RajkotITA 842/RJT/2025[2019-20]Status: Disposed19 Oct 2026AY 2019-20
- Gillette India Limited, Mumbai vs Principal Commissioner of Income Tax, JaipurITA 1316/JPR/2026[2018-19]Status: Disposed16 Oct 2026AY 2018-19
- Global University Foundation, Hyderabad vs CIT(Exemption), HyderabadITA 777/HYD/2026[2026-27]Status: Disposed16 Oct 2026AY 2026-27
- Global University Foundation, Hyderabad vs CIT(Exemption), HyderabadITA 776/HYD/2026[2026-27]Status: Disposed16 Oct 2026AY 2026-27
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