ITAT Pune Bench
17,219 judgments
MULNIVASI PUBLICATION TRUST,PUNE vs CIT( EXEMPTION) , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRADIP PRANLAL SHAH,PUNE vs AU NATIONAL E-ASSESSMENT CENTRE DELHI, DELHI
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
M,AHAKALIKA NAGARI SAHAKARI PAT SANSTHA,PUNE vs ITO, WARD 6(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-1(1), NASHIK, NASHIK vs MICO EMPLOYEES CREDIT COOP SOCIETY LTD., NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANOOP GOPIKISHNA JAJU,JALNA vs INCOME TAX OFFICER WARD-1, JALNA
SHRI INTURI RAMA RAO (Accountant Member)
RAHUL NANDKUMAR SHELAR,PUNE vs THE INCOME TAX OFFICER WARD-14(5), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
ADARSH GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (A), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
KOLHAPUR DISTRICT CHEMIST CO OP CREDIT SOCIETY LIMITED ,KOLHAPUR vs DY. CIT CIRCLE 1, KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member)
SOURABH VIJAY GADALE,PUNE vs ITO WARD 2(4), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SHRI SWAMI VIVEKANAND SHIKSHAN SANSTHECHYA SEVAKANCHI SAHAKARI PATSANSTHA,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member)
FAKRODDIN DAWAL PATEL,LATUR vs INCOME TAX OFFICER, LATUR
SHRI INTURI RAMA RAO (Accountant Member)
BHARAT YASHWANT GAWAS,SINDHUDURG vs ITO, WARD 1, KUDAL, KUDAL
DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHIR VINAY BHAMORE (Judicial Member)
SANJAY SHYAMLAL GOYAL,PUNE vs THE ITO, WARD 5(1), PUNE, NFAC, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4), PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4) PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
SUHAS MARUTI DHANKUDE,PUNE vs JCIT (OSD)- CENTRAL CIRCLE 2(4) PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
MITHILESH KUMAR,PUNE vs INCOME TAX OFFICER, WARD 4(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
AADHUNIK INFRASTRUCTURE DEVELOPMENT PRIVATE LIMITED,JALGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAJDEEP BUILDCON PVT LTD, AHMEDNAGAR,AHMEDNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAJDEEP BUILDCON PRIVAT LIMITED, AHMEDNAGAR,AHMEDNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
