ITAT Pune Bench

17,219 judgments

VIRAJ ESTATES PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1167/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1166/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1165/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1164/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1163/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1162/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1161/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

SHRIKRUPA NAGARI SAHAKARI PATHSANSTHA MARYADIT,ALIBAUG vs INCOME TAX WARD 3 PANVEL, PANVEL

ITA 1089/PUN/2024[2020-21]Status: Disposed20/9/2024AY 2020-21

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

VIKESH SAMPAT JAIN,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE

ITA 828/PUN/2023[2015-16]Status: Disposed20/9/2024AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MALHARIMARTAND MACHIMAR VIVIDH KARYKARI SAHAKARI SICIETY LTD,ALIBAG vs THE INCOME TAX OFFICER, WARD-3, PANVEL

ITA 1550/PUN/2024[2020-21]Status: Disposed19/9/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

LATABAI VIJAY JADHAV,SHAHADA vs INCOME TAX OFFICER NFAC DELHI, DELHI

ITA 1522/PUN/2024[2018-19]Status: Disposed19/9/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

MAHARASHTRA SWAYAMROJGAR PRASHIKSHAN MANDAL,NASHIK, MAHARASHTRA vs ITO (EXEMPTION), WARD-1, NASHIK, NASHIK

ITA 1512/PUN/2024[2015-16]Status: Disposed19/9/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

VIRENDRA SINGH SAINI,HARYANA vs ASST. DIRECTOR OF INCOME TAX, CPC, BANGALORE, BENGALORE

ITA 1483/PUN/2024[2019-20]Status: Heard19/9/2024AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member)

ISHWAR EDUCATION AND CHARITABLE TRUST,PUNE vs ITO, EXEMPTION WARD 1(2), PUNE

ITA 1479/PUN/2024[2015-2016]Status: Disposed19/9/2024AY 2015-2016

SHRI INTURI RAMA RAO (Accountant Member)

DEEPAK SHIVRAM PALVE,NASHIK vs ACIT CIRCLE 2- NASHIK, NASHIK

ITA 1205/PUN/2024[2014-15]Status: Disposed19/9/2024AY 2014-15

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

KETAN ARVIND DESHPANDE,NANDED vs INCOME TAX OFFICER WARD(1) NANDED, NANDED

ITA 118/PUN/2024[2014-15]Status: Disposed19/9/2024AY 2014-15

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

VIJAYKUMAR MANGILALJI CHORDIYA,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 1075/PUN/2024[2013-14]Status: Disposed19/9/2024AY 2013-14

SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)

GURU KRIPA SEVA ASHYRAM,PUNE vs INCOME-TAX OFFICER, EXEMPTION, WARD 1(2), PUNE

ITA 703/PUN/2022[2014-15]Status: Disposed19/9/2024AY 2014-15

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

MICHELLE Y. POONAWALLA,PUNE vs DCIT, CIRCLE-7, PUNE, PUNE

ITA 665/PUN/2024[2017-18]Status: Disposed18/9/2024AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MICHELLE Y. POONAWALLA,PUNE vs DCIT-CIR-7, PUNE , PUNE

ITA 664/PUN/2024[2013-14]Status: Disposed18/9/2024AY 2013-14

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)