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ITAT Pune Bench

17,219 judgments

INCOME TAX OFFICER WARD-1, AHMEDNAGAR, AHMEDNAGAR vs KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LIMITED, AHMEDNAGAR

ITA 1135/PUN/2024[2017-18]Status: Disposed24/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

N SAI MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,LATUR vs ITO WARD 1 LATUR, LATUR

ITA 1110/PUN/2024[2020-2021]Status: Disposed24/9/2024AY 2020-2021

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

N SAI MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,LATUR vs ITO WARD 1 LATUR, LATUR

ITA 1109/PUN/2024[2018-2019]Status: Disposed24/9/2024AY 2018-2019

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

MR. UDAISING U. JADHAV,PUNE vs PR. CIT-3, PUNE, PUNE

ITA 760/PUN/2024[2018-19]Status: Disposed23/9/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHRI. SATYA SAIBABA CONSTRUCTION, LATUR

ITA 626/PUN/2024[2018-19]Status: Disposed23/9/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

THE SOLAPUR PYRAMID SPIRITUAL TRUST,SOLAPUR vs CIT EXEMPTION, PUNE

ITA 1248/PUN/2024[Not Applicable]Status: Disposed23/9/2024

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHARP EDUCATION SOCIETY,BHIWANDI vs CIT EXEMPTION PUNE, PUNE

ITA 1208/PUN/2024[2022-23]Status: Disposed23/9/2024AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHARP EDUCATION SOCIETY ,BHIWANDI vs CIT EXEMPTION PUNE, PUNE

ITA 1185/PUN/2024[2022-23]Status: Disposed23/9/2024AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAM SINGH MEWADA,MADHYA PRADESH vs PRINCIPAL COMMISSIONER OF INCOME TAX, PCIT NASHIK - 1, NASHIK

ITA 1159/PUN/2024[2019-20]Status: Disposed23/9/2024AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ADIVASI UNNATI SEVA MANDAL,RAJUR DISTRICT AHMEDNAGAR vs ASSTT. COMMISSIONER OF INCOME TAX EXEMPTION CIRCLE, AURANGABAD, AURANGABAD

ITA 948/PUN/2023[2017-18]Status: Disposed23/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

SOMNATH NAGNATHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITA 63/PUN/2022[2009-10]Status: Disposed23/9/2024AY 2009-10

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SOMNATH NAGNATHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITA 62/PUN/2022[2008-09]Status: Disposed23/9/2024AY 2008-09

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SOMNATH NAGNATHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITA 61/PUN/2022[2008-09]Status: Disposed23/9/2024AY 2008-09

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs RBL BANK LTD, KOLHAPUR

ITA 833/PUN/2024[2016-17]Status: Disposed20/9/2024AY 2016-17

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)

HALDEX ANAND INDIA PRIVATE LIMITED,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 638/PUN/2024[2018-19]Status: Disposed20/9/2024AY 2018-19

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHARADCHANDRA DATTATRAY MULIK,KOLHAPUR vs ITO, WARD 1(3), KOLHAPUR, KOLHAPUR

ITA 619/PUN/2024[2017-18]Status: Disposed20/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MADAN GANGADHAR BIDARKAR,LATUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, AURANGABAD

ITA 423/PUN/2024[2018-19]Status: Disposed20/9/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RENU ELECTRONICS PVT. LTD.,PUNE vs ACIT, CIRCLE 5, PUNE, PUNE

ITA 132/PUN/2024[2017-18]Status: Disposed20/9/2024AY 2017-18

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SHRI GAJANAN GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT AJARA,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR, KOLHAPUR

ITA 1190/PUN/2024[2018-19]Status: Disposed20/9/2024AY 2018-19

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

VIRAJ ESTATE PVT LTD,NASHIK vs DCIT, CPC, TDS, GHAZIABAD

ITA 1168/PUN/2024[2014-15]Status: Disposed20/9/2024AY 2014-15

SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)