ITAT Pune Bench
17,219 judgments
VIPINCHANDRA M. CHOKHAWALI,NAVAPUR vs THE INCOME TAX OFFICER, WARD-1, DHULE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKODA AUTO KAMGAR SAHAKARI PATSANSTHA MARYADIT,AURANGABAD vs THE ITO , WARD 1(1), AURANGABAD, AURANGABAD
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER And HON’BLE SHRI VINAY BHAMORE (Judicial Member)
SHRI SAMARTH JAIN SHRAVAK SANGH TRUST,AURANGABAD vs CIT EXEMPTION, PUNE, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAMARTH JAIN SHRAVAK SANGH TRUST,AURANGABAD vs ITO, EXEMPTION WARD AURANGABAD, AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHUBHSITA FOUNDATION,THANE vs DCIT EXEMPTION CIRCLE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHUBHSITA FOUNDATION,THANE vs DCIT EXEMPTION CIRCLE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAY AGENCIES,LATUR vs ITO WARD 2, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, AURANGABAD vs SHRI SANTOSH SUBHASHAPPA MUKTA, LATUR
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTAL CIRCLE-2, AURANGABAD vs SHRI SANTOSH SUBHASHAPPA MUKTA, LATUR
ACIT, CENTRAL CIRCLE-2, AURANGABAD vs SHRI SANTOSH SUBHASHAPPA MUKTA, LATUR
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
SANTOSH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD
JAGANNATH SAMBHAJI SATAV,PUNE vs ITO WARD 12(4), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NILESH SURESH CHAUDHARI,JALGAON vs ITO WARD 2(3), JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI MANOJ HEMCHAND MUNDAWARE,NASHIK vs ITO WARD 2, MALEGAON
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHUBHSITA FOUNDATION,THANE vs DCIT EXEMPTION, CIRCLE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHUBHSITA FOUNDATION,THANE vs DCIT EXEMPTION CIRCLE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME-TAX OFFICER WARD-2, AHMEDNAGAR, AHMEDNAGAR vs SANJIVANI SAHAKARI PAT SANSTHA MARYADIT GURUDWARA ROAD, KOPARGAON DIST. AHMEDNAGAR. PIN-423601, AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DEEPAK AMBADAS NAGARGOJE,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR(JAO), AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
