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ITAT Pune Bench

17,219 judgments

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 9/PUN/2022[2014-15]Status: Disposed25/9/2024AY 2014-15

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 8/PUN/2022[2013-14]Status: Disposed25/9/2024AY 2013-14

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 7/PUN/2022[2012-13]Status: Disposed25/9/2024AY 2012-13

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 6/PUN/2022[2011-12]Status: Disposed25/9/2024AY 2011-12

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 5/PUN/2022[2010-11]Status: Disposed25/9/2024AY 2010-11

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 4/PUN/2022[2009-10]Status: Disposed25/9/2024AY 2009-10

GANESH SUBHASHAPPA MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2,, AURANGABAD

ITSSA 3/PUN/2022[2008-09]Status: Disposed25/9/2024AY 2008-09

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 26/PUN/2021[2013-14]Status: Disposed25/9/2024AY 2013-14

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 25/PUN/2021[2012-13]Status: Disposed25/9/2024AY 2012-13

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 24/PUN/2021[2011-12]Status: Disposed25/9/2024AY 2011-12

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 23/PUN/2021[2010-11]Status: Disposed25/9/2024AY 2010-11

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 22/PUN/2021[2009-10]Status: Disposed25/9/2024AY 2009-10

SUBHASHAPPA V MUKTA,,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, , AURANGABAD

ITSSA 21/PUN/2021[2008-09]Status: Disposed25/9/2024AY 2008-09

GERA DEVELOPMENTS PVT.LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3),, PUNE

ITSSA 122/PUN/2019[2012-13]Status: Disposed25/9/2024AY 2012-13

BHARATI VILAS MALUSARE,MANDANGAD vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 707/PUN/2024[2017-18]Status: Disposed25/9/2024AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

INCOME TAX OFFICER WARD-2, AHMEDNAGAR., AHMEDNAGAR vs GORESHWAR GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT , PARNER, GOREGAON, AHMEDNAGAR, AHMEDNAGAR

ITA 630/PUN/2024[2018-19]Status: Disposed25/9/2024AY 2018-19

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

KUMUD LAHU PHADKE, RAIGAD vs ITO WARD 2 PANVEL, PANVEL

ITA 577/PUN/2024[2013-14]Status: Disposed25/9/2024AY 2013-14

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SAHYADRI KARAD HOSPITALS PRIVATE LIMITED ,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 5, PUNE , PUNE

ITA 563/PUN/2024[2020-21]Status: Disposed25/9/2024AY 2020-21

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SAHYADRI KARAD HOSPITALS PRIVATE LIMITED,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 5, PUNE, PUNE

ITA 562/PUN/2024[2019-20]Status: Disposed25/9/2024AY 2019-20

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

UDAYSINGH SHANKARRAO PATIL,KAVANE vs INCOME TAX OFFICER WARD 1(5), KOLHAPUR

ITA 1658/PUN/2024[2012-12]Status: Disposed25/9/2024AY 2012-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)