ITAT Pune Bench
17,219 judgments
M/S MSEB ENGINEERS CO-OP CREDIT SOCIETY LTD.,SATARA vs ITO WARD-3, SATARA
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
NITIN PRAKASH KOCHAR,PUNE vs ITO WARD 11(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member)
SMT SYSTEMS LLP,PUNE vs THE ACIT, CIRCLE -2, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
KALBHAIRAVNATH GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs ITO WARD 14(5), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MAHARASHTRA TOBACCO ASSOCIATION,AHMEDNAGAR vs CIT (E) PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PARVEZ MUKHTAR KHAN,AURANGABAD vs INCOME TAX OFFICER, WARD 1(1) AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SANKALP BAHUUDDESHIYA SEVA SANSTHA,LATUR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL BANKATLAL DESADLA,PUNE vs ITO, WARD-5(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ASHOK RAMCHANDRA PANSE,PUNE vs INCOME TAX OFFICER WARD 12(1), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SHIVRATAN MOTILAL RATHI,JALNA vs INCOME TAX OFFICER, WARD-1, JALNA, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
PRITESH DINESH ADANI,ICHALKARANJI vs PROPRIETOR, ICHALKARANJI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
PRITESH DINESH ADANI,ICHALKARANJI vs PROPRIETOR, ICHALKARANJI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
N.D.A. EMPLOYEES CO. OP. CREDIT SOCIETY LIMITEDS,N.D.A. CAMPUS KHADAKWASALA vs INCOME TAX OFFICER , PMT BUILDING PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
KANNAD TALUKA SHISHAK SEEVAKANCHI SAHAKARI PATSANSTHA MARYADIT, KANNAD,AURANGABAD vs INCOME TAX OFFICER, WARD-1(1), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
IMRAN ABDULHADI SHAIKH,SOLAPUR vs COMMISSIONER OF INCOME TAX (APPEAL), PUNE-12, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
VERENDRA SINGH SAINI,HARYANA vs ITO WARD -11(3), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
AVIND JIVRAJ SHAH,MODNIMB vs ITO WARD 1(2) SOLAPUR, AAYKAR BHAVAN, SOLAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
THE JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LTD,JALGAON vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER WARD 1(1), KOLHAPUR vs PARTH CORPORATION, GADHINGLAJ, KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
A.C.I.T ,WARDHA CIRCLE , WARDHA , WARDHA vs M/S KAPIL SOLVEX PVT .LTD , YAVATMAL
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
