ITAT Pune Bench
17,219 judgments
AJIT MADHUKAR VALSANGKAR,PUNE vs ACIT, CENTRAL CIRCLE 1(3), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ABHIJIT PANDHARINATH SAWANT L/H - VARSHA ABHIJIT SAWANT,AHMEDNAGAR vs ACIT, AHMEDNAGAR CIRCLE, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
LAXMIBAI RAMBHAU PATHARE,PUNE vs ITO, WARD 7(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HARMONY REALTY,PUNE vs DCIT-CIRCLE 5, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SANJAYKUMAR D. LOKHANDE, PUNE vs DAMODAR JAGANNATH MALPANI, SANGAMNER
SANJAYKUMAR D. LOKHANDE, PUNE vs DAMODAR JAGANNATH MALPANI, SANGAMNER
ARMED FORCES EX-OFFICERS MULTISERVICES CO-OPERATIVE SOCIETY LTD,PUNE vs INCOME TAX OFFICERS NFAC, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD-2, AHMEDNAGAR., AHMEDNAGAR vs KANHUR PATHAR MULTI STATE CO-OPERATIVE CREDIT SOCIETY MARYADIT , KANHUR, KANHUR DIST. AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD-2, AHMEDNAGAR., AAYAKAR, BHAVAN, BEHIND NATRAJ HOTEL, AURANGABAD ROAD, AHMEDNAGAR vs KANHUR PATHAR MULTI STATE CO-OPERATIVE CREDIT SOCIETY MARYADIT KANHUR, KANHUR DIST. AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LATE PRATAPSINGH KARTARSINGH WALIA REPRESENTED BY HIS LEGAR HEIR MRS. AMARJEETKAUR PRATAPSINGH WALIA ,PUNE vs INCOME TAX OFFICER, WARD-8(4), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LATE PRATAPSINGH KARTARSINGH WALIA REPRESENTED BY HIS LEGAR HEIR MRS. AMARJEETKAUR PRATAPSINGH WALIA,PUNE vs INCOME TAX OFFICER, WARD-8(4), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. PRASANNA KNTILAL MEHTA ,PUNE vs DCIT, CENTRAL CIRCLE-1(1), PUNE , PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MR. PRASANNA KNTILAL MEHTA,PUNE vs DCIT, CENTRAL CIRCLE-1(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
JANKALYAN MULTISTATE CO OPERATIVE CREDIT SOCIETY LIMITED,SOLAPUR MAHARASHTRA vs ITO , WARD ONE (ONE)
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), PUNE vs SURESH KUMAR LAKHOTIA , PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MSEB EMPLOYEE CO OPERATIVE CREDIT SOCIETY LTD JALNA,JALNA vs ITO WARD 1 JALNA, JALNA
SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SHEKHAR SANJAY JADHAV,SATARA vs INCOME TAX OFFICER, SATARA
SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SANJAY GANPAT AHER,NASHIK vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SANJAY GANPAT AHER,NASHIK vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SANJAY GANPAT AHER,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
