ITAT Pune Bench
17,219 judgments
HOTEL SONIYA,AURANGABAD vs ITO WARD 1 (5) AURANGABAD, AURANGABAD MAHARASHTRA
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
JAKRAYA MULTI STATE CO-OPERATIVE CREDIT SOCEITY LIMITED,SOLAPUR vs ASSESSING OFFICER, NATIONAL E-ASSESSMENT CENTRE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER and HON’BLE SHRI VINAY BHAMORE (Judicial Member)
MR SHASHIKANT YASHWANT CHAUDHARI,JALGAON vs ASSESSING OFFICER, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JALGAON
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
VIKRAM FOUNDATION,NAIGAON,NASHIK vs CII(EXEMPTION), PUNE, PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
TAPASWINI MANGESH MAHSKE,THANE vs INCOME TAX OFFICER, WARD 2, PANVEL, PANVEL
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TAPASWINI MANGESH MAHSKE,THANE vs INCOME TAX OFFICER, WARD 2, PANVEL, PANVEL
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHASH RUNWAL,BIBWEWADI, PUNE vs INCOME TAX OFFICER WARD 5(4) PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
DR CHANDRAKANT DAVTALE PATH SANSTHA MARYADIT GANESHWADI,GANESHWADI SHIROL vs WARD-1, ICHALKARANJI, ICHALKARANJI
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA VISHWAMBHAR SHETE,KOLHAPUR vs ACIT CIRCLE 2 KOLHAPUR, KOLHAPUR
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
S.K.EDUCATION TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
S K EDUCATION TRUST ,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TOOBA EDUCATIONAL AND WELFARE TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
T AND T INFRA LIMITED,PUNE vs ASST.COMMISSIONER OF INCOME-TAX, CIRCLE-7, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
CHANDRAKANT GANPATI VAIJAPURE,UDGIR vs PCIT, NASHIK-1, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
LAKSHMIBAI CHANDRAKANT VAIJAPURE,UDGIR vs SHIVRAJ BHASKARRAO MOREY, PCIT, NASHIK 1, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
HINGOLI ZILLA VIPASHYANA SAMITI HINGOLI,HINGOLI vs CIT-EXEMPTION, PUNE , PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
HINGOLI ZILLA VIPASHYANA SAMITI ,HINGOLI vs CIT-EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MUSLIM EDUCATION SOCIETY,RATNAGIRI vs CIT, EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHPAUR vs RBL BANK LTD, KOLHAPUR
SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER ,WARD-1.AHMEDNAGAR, AHMEDNAGAR vs JAI SAI TRADERS, AHMEDNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
