ITAT Pune Bench
17,219 judgments
SANTOSH MARUTI PAWAR,PUNE vs ITO WARD 14(5) PUNE, PUNE
SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI PANCHMUKHI GANESH NAGARI SAH PATSANSTHA LTD,SANGLI vs INCOME TAX OFFICER, WARD 2 SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CRYSTAL GLAZING & CLADDING,PUNE vs INCOME TAX OFFICER, WARD-7(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE AURANGABAD, NEAR CANTONMENT AREA AURANGABAD vs ALHIRA EDUCATION AND WELFARE SOCIETY, AURANGABAD, NEAR KAT-KAT GATE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JAIHIND NAGARI SAHAKARI PATSANSTHA MARYADIT,NARAYANGAON, PUNE vs NAFC-- COMMISSIONER OF INCOME TAX ( APPEALS), NAFC-DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER, NANDED vs LATUR DISTRICT CENTRAL CO OP BANK LTD, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
DCIT, PUNE vs JOHN DEERE INDIA PRIVATE LIMITED, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VASANT HIRACHAND RATHOD,KOLHAPUR vs INCOME TAX OFFICER, WARD1(4), KOLHAPUR, KOLHAPUR
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KULDEEP MAKHIJA,PUNE vs ITO, WARD 10(3), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
GIRISH RATANLAL MURKYA,JALNA vs INCOME TAX DEPARTMENT NATIONAL FACELESS ASSESSMENT CENTRE, JALNA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAJANI PRAKASH KASHID,KOLHAPUR vs ITO, WARD 1(4), KOLHAPUR, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRAKASH KRISHNA GHULE,SATARA vs ITO, WARD-5, SATARA, SATARA
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
VINITA JAGDESH ASWANI,PUNE vs INCOME TAX OFFICER, WARD-8(1), PUNE, PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
PRAKASH ARJUN DESAI,RAIGAD vs JOINT COMMISSIONER OF INCOME TAX(OSD), PANVEL, CIRLCE, PANVEL
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
PRAKASH ARJUN DESAI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-PANVEL, PANVEL
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
PRAKASH ARJUN DESAI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-PANVEL, PANVEL
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
MR UNMESH BALKRISHNA PATIL,JALGAON vs ITO WARD 1(4), JALGAON
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
NISARG DEVELOPERS,PUNE vs ITO WARD 14(5), PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
SHRINIVAS VIJAYKUMAR CHIDREWAR,PUNE vs ITO WARD 3(3), PUNE
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
SHRI BALAJI SHIKSHAN PRASARAK MANDAL,AURANGABAD vs ADDL JCIT(A)-3, INCOME TAX BENGALARU
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
