ITAT Pune Bench

17,219 judgments

SHRI RAMDAS VISHNU MARKUTE,PUNE vs ITO WARD 2(2), PUNE

ITA 1761/PUN/2024[2016-17]Status: Disposed10/10/2024AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

SHRI RAMDAS VISHNU MARKUTE,PUNE vs ITO WARD 2(2), PUNE

ITA 1760/PUN/2024[2015-16]Status: Disposed10/10/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

SWAPNA ALOK CHOWDHURY,SAMBHAJINAGAR vs INCOME TAX OFFICER, WARD-10(1), AURANGABAD, AURANGABAD

ITA 1669/PUN/2024[2012-13]Status: Disposed10/10/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SATISHCHANDRA KASHINATH PATEL ,NASHIK vs ITO WARD 3(1), NASHIK

ITA 1588/PUN/2024[2017-18]Status: Disposed10/10/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

MAHADEV GOROBA CHAME,LATUR vs ITO WARD 1 LATUR, LATUR

ITA 1482/PUN/2024[2017-2018]Status: Disposed10/10/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MAHADEV GOROBA CHAME,LATUR vs ITO WARD 1 LATUR, LATUR

ITA 1481/PUN/2024[2016-2017]Status: Disposed10/10/2024AY 2016-2017

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs HABIBULLAH ABBASALI CHAUDHARY, PUNE

ITA 1319/PUN/2024[2006-07]Status: Disposed10/10/2024AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs HABIBULLAH ABBASALI CHAUDHARY, PUNE

ITA 1318/PUN/2024[2005-06]Status: Disposed10/10/2024AY 2005-06

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

CHAITANYA URBAN CO-OP CREDIT SOC. LTD,LONAWALA, PUNE vs INCOME TAX OFFICER, PUNE

ITA 1211/PUN/2024[2019-20]Status: Disposed10/10/2024AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

RAJSHRI VISHNU WAGH,NASHIK vs ITO, WARD 1(1), NASHIK, NASHIK

ITA 1105/PUN/2024[2017-18]Status: Disposed10/10/2024AY 2017-18

SHRI G. D. PADMAHSHALI (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK vs HARMEETSINGH HARDEVSINGH KOHLI, NASHIK

ITA 1103/PUN/2023[2017-18]Status: Disposed10/10/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHAMKANT KESHAV KOTKAR,, PUNE

ITA 2422/PUN/2016[2009-10]Status: Disposed10/10/2024AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHUBHADA SANJAY SANE,MAHARASHTRA vs INCOME TAX OFFICER , WARD TWO (ONE) KOLHAPUR

ITA 1750/PUN/2024[2019-20]Status: Disposed9/10/2024AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member)

SUCHETA AJIT KETKALE,ICHALKARANJI vs INCOME TAX OFFICER, ICHALKARANJI

ITA 1739/PUN/2024[2014-15]Status: Disposed9/10/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

VENKTESHWARA SQUARE ASSOCIATES,PUNE vs ITO, WARD 12(1), PUNE, PUNE

ITA 1675/PUN/2024[2014-15]Status: Disposed9/10/2024AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

MOHAMMAD SAEED SHAIKH GANI KHATIK,NANDURBAR vs INCOME TAX OFFICER, WARD-1, NANDURBAR, NANDURBAR

ITA 1671/PUN/2024[2013-14]Status: Disposed9/10/2024AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

NILESH HIMMATRAO PATIL,PUNE vs ITO WARD 6(2), PUNE

ITA 1586/PUN/2024[2012-13]Status: Disposed9/10/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

INDIRA BHARATGAS AGENCY,NANDED vs INCOME TAX OFFICER WARD-1, NANDED

ITA 1541/PUN/2024[2017-18]Status: Disposed9/10/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

HRUSHIKESH GOVIND KARMASE ,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR

ITA 1527/PUN/2024[2011-12]Status: Disposed9/10/2024AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

ADVIK HI TECH PVT LTD,PUNE vs DY. COMM. OF INCOME TAX, CIRCLE 8, PUNE

ITA 1377/PUN/2024[2021-22]Status: Disposed9/10/2024AY 2021-22

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)