ITAT Pune Bench
17,219 judgments
INCOME TAX OFFICER, WARD-1, DHULE, DHULE vs MITUL JAGDISHCHANDRA SHAH, NANDURBAR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
MITUL JAGDISHCHANDRA SHAH,SURAT vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - DHULE, DHULE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
MITUL JAGDISHCHANDRA SHAH,SURAT vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, DHULE , DHULE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ASHISH MAHENDRA CHANDIWAL,JALGAON vs ITO, WARD 1(1), JALGAON, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BHASKAR DANVE PATIL ,JALNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JALNA, JALNA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHWINIKUNJ SAHAKARI GRUHRACHANA SANSHTA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 13 2 PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SHIVKRUPA GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,SANGAMNER vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member)
RAHUL SUDAM BANKAR, JUNNAR, PUNE,PUNE vs INCOME TAX OFFICER, WARD-10(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
BENTELER AUTOMOTIVE INDIA PRIVATE LIMITED,PUNE, MAHARASHTRA vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT, NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR SANJAY RUPACHAND TATHED,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AARTI SAIBABA RACHANAKAR, SHRI MADHAVRAO ADKAR PRATISTHAN,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
KEDAR SHASHANK RANADE,PUNE vs ACIT, CIRCLE -2 , PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
BHAGWAN VRISHBHADEV JAIN FOUDATION,SANGLI vs CIT, EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
HABIBULLAH ABBASALI CHAUDHARY ,PUNE vs DCIT CENTRAL CIRCLE 2(3) PUNE , PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
HABIBULLAH ABBASALI CHAUDHARY,PUNE vs DCIT CENTRAL CIRCLE 2(3), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MOHAN SHRINIWAS BHISE,SANGLI vs ITO WARD 3, SANGLI, SANGLI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MAGARAJ MISHRIMAL RATHI,PUNE vs ACIT, CIRCLE-5, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ITO, W-1(1), KOLHAPUR, KOLHAPUR vs KANTILAL RUPCHAND JAIN, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
KANTILAL RUPCHAND JAIN ,KOLHAPUR vs NFAC - NEW DELHI, NFAC
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHARADCHANDRIKA NAGARI SAHAKARI PATSANSTHA MARYADIT,JALGAON vs ITO WARD1(4), JALGAON
SHRI INTURI RAMA RAO (Accountant Member)
