ITAT Pune Bench
17,219 judgments
RUHI KHALID PARWANI,PUNE vs ITO WARD 14(3) PUNE, PUNE
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI NARAYANA GURUDEVA TRUST,NASHIK vs COMMISSIONER OF INCOME TAX (E), PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI NARAYANA GURUDEVA TRUST,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDHI EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER, KOLHAPUR
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD-2, SANGLI, INCOME TAX DEPARTMENT vs SHIVPRATAP NAGARI COOPERATIVE CREDIT SOCIETY LIMITED, VITA DIST-SANGLI
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
ATPADI EDUCATION SOCIETIYS EMPLOYEE SAHKARI PATH MANDAL LIMITED,DIGHANCHI ROAD, ATPADI vs INCOME TAX OFFICER WARD 5 SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SANDEEP RAMNIKAL BOKADIA,PUNE vs ACIT, CENTRAL CIRCLE, PUNE
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SULOCHANA LAXMIKANT BHALE,PUNE vs ITO, WARD-1(1), AURANGABAD
SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER WARD 7(1), PUNE, PUNE vs REGENCY MAHAVIR PROPERTIES, DHOLE PATIL ROAD, PUNE
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE KOTESHWARDEO VISHWASTH,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INDUS FOUNDATION,AHMEDNAGAR vs CIT (E), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
PRAVIN SHANKAR PAKALE,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs MUKUND MANOHAR SANGAMNERKAR, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMESHWAR BABURAO BHARAD,PARBHANI vs ITO WARD-HINGOLI, HINGOLI
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
RAMESHWAR BABURAO BHARAD,PARBHANI vs ITO WARD-HINGOLI, HINGOLI
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
RAMESHWAR BABURAO BHARAD,PARBHANI vs ITO WARD-HINGOLI, HINGOLI
HON’BLE SMT. ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ASHISH CHANDRAKANT SASTE,PUNE vs ITO WARD 8(3), PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
AL-JADEED SOCIAL WELFARE ASSOCIATION,AT POST HANGARGA vs INCOME TAX OFFICER, NANDED
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI vs JAIKISHAN TEXTILE TRADERS LLP, ICHALKARANJI
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
ITO, WARD-1, DHULE, DHULE vs MITUL JAGDISHCHANDRA SHAH, NANDURBAR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)