ITAT Pune Bench
17,219 judgments
ASKARI INFOTECH PRIVATE LIMITED,PUNE vs COMMISSIONER OF INCOME TAX APPEALS, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ANNASAHEB NAMDEO GUNJAL,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
SHRI CHHATRAPATI SHAHU MAHARAJ SHIKSHANSANSTHA MOTALA,BULDANA vs CIT,EXEMPTION , PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI CHHATRAPATI SHAHU MAHARAJ SHIKSHAN SANSTHA MOTALA,BULDANA vs CIT,EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
ACIT, CENTRAL CIRCLE-1, NASHIK, NASHIK vs OJHAR WHOLESALE TEXTILE MARKET, NASHIK
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
CHOPADE CHARITABLE TRUST,SANGLI vs CIT, EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SUSHMA PRAMOD NIMHAN,PUNE vs ITO WARD 2(3), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
FAKRODDIN DAWAL PATEL,LATUR vs INCOME TAX OFFICER, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
FAKRODDIN DAWAL PATEL,LATUR vs INCOME TAX OFFICER, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SMT.FENSIBAI NEMICHANDJI SHAH RELIGIOUS CHARITABLE TRUST,SHIRDI vs CIT EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SANJAYKUMAR D. LOKHANDE, PUNE vs GIRIRAJ ENTERPRISES, PUNE
SANJAYKUMAR D. LOKHANDE, PUNE vs GIRIRAJ ENTERPRISES, PUNE
SANJAYKUMAR D. LOKHANDE, PUNE vs GIRIRAJ ENTERPRISES, PUNE
M/S GIRIRAJ ENTERPRISES,PUNE vs DCIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
CHINTAMANI NAGARI SAHAKARI PAT SANSTHA,BILWDAL, NEAR PRASAD THEATRE vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, SANGLI
SHRI INTURI RAMA RAO (Accountant Member)
PRAVIN SURESHKUMAR JETHLIYA,JALNA vs INCOME TAX OFFICER, IT WARD 2, JALNA
SHRI INTURI RAMA RAO (Accountant Member)
ANJALI SUDHIR MOGHE,PUNE vs ITO, WARD 7(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SHRI DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD,BIRDI vs ACIT, KOLHAPUR
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
SHRI DUDHAGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD, BIDRI,KOLHAPUR vs ADDITIONAL/JOINT/DEPUY/ACIT, INCOME TAX OFFICER, NFAC, DELHI
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
SHRI DUDHAGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD BIDRI,KOLHAPUR vs ACIT , KOLHAPUR
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)