ITAT Pune Bench
17,219 judgments
CHANDAN HASSANAND LOKWANI,NASHIK vs ACIT CIRCLE 1 , NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BABAN RAJARAM SHAHANE,NASHIK vs ITO, WARD 3(1), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI ADINATH GRAMIN BIGAR SHETI SAHPAT SANSTHA MARYADIT NANDANI,KOLHAPUR vs ITO WARD 1, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI ADINATH GRAMIN BIGAR SHETI SAHPAT SANSTHA MARYADIT NANDANI,KOLHAPUR vs ITO WARD 1, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LALIT KANTILAL SHINGAVI,PUNE vs ACIT, CENTRAL CIRCLE1(1), PUNE
LALIT KANTILAL SHINGAVI,PUNE vs ACIT, CENTRAL CIRCLE-1(1), PUNE
NAV MAHARASHTRA CHAKAN OIL MILLS LTD.,PUNE vs ITO WARD 2(4) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAV MAHARASHTRA CHAKAN OIL MILLS LTD,PUNE vs INCOME TAX OFFICER, WARD-2(4), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNANDA UMAP,PUNE vs CIT (A), WARD 12(3), PNE-W-(67)(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, PUNE vs INDUS BIOTECH PRIVATE LIMITED, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
NASHIK DISTRICT TRANSPORT ASSOCIATION,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
NASHIK DISTRICT TRANSPORT ASSOCIATION,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE, PUNE
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
MOHAMMAD FAROOQUE ABDUL MAJEED,MALEGAON vs THE ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE, MALEGAON. , MALEGAON
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SANGHVI BEAUTY & TECHNOLOGIES PVT LTD,PUNE vs PCIT (CENTRAL), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ACIT, CENTRAL CIRCLE-1, NASHIK, NASHIK vs ARIHANT MARBLES CO, NASHIK
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
M/S MAHALAXMI MAHILA VIKAS SANSTHA HINGOLI,HINGOLI vs CPC, FACELESS PROCESSING CENTRE , BENGLURU
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
M/S MAHALAXMI MAHILA VIKAS SANSTHA ,HINGOLI vs CPC, FACELESS PROCESSING CENTRE, BENGLURU
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
DEEPAK BHIKA SURYAWANSHI,NASHIK vs ITO WARD 2(1), NASHIK
SHRI R.K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
JAYNT VASUDEO ARADHYE,SOLAPUR vs DCIT, CIRCLE-1, SOLAPUR, SOLAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KALA ARVIND JAIN,AURANGABAD vs INCOME TAX OFFICER, WARD 1(1), AURANGABAD, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
