ITAT Pune Bench
17,219 judgments
SANJAY NIMBA PAWAR,NASHIK vs THE INCOME TAX OFFICER, WARD-2, MALEGAON
DR.MANISH BORAD (Accountant Member)
IMPERIAL HOUSING, PUNE,PUNE vs ITO, WARD-2(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
LOHIYA DEVELOPERS,PARLI DISTRICT BEED vs ITO WARD -1 JALNA, JALNA
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
ANANT KASHINATH KAKATKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
INCOME TAX OFFICER, WARD-2(2), PUNE, PUNE vs IMPERIAL HOUSING, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PERSISTENT SYSTEMS LIMITED, PUNE
SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PERSISTENT SYSTEMS LIMITED, PUNE
SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SURESH RAMKRISHNA BIDRI,SOLAPUR vs ITO WARD 1(1) , SOLAPUR
SHRI MANISH BORAD (Accountant Member)
KAMIL AYUB MOMIN,PUNE vs ITO WARD 9(3), PUNE
SHRI MANISH BORAD (Accountant Member)
JAWAHARLAL NEHRU PORT TRUST EMPLOYEES COOP. CREDIT SOCIETY LIMITED,RAIGAD vs ITO,WARD-3, PANVEL
SHRI MANISH BORAD (Accountant Member)
SANJAY GANPAT AHER,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SANJAY GANPAT AHER,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SANJAY GANPAT AHER,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs PERSISTENT SYSTEMS LIMITED, PUNE
SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
ARIHANT VASTUNIRMAN PRIVATE LIMITED,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BHANUPRATAP SANTPRASAD SINGH,PARBHANI MAHARASHTRA vs INCOME TAX OFFICER, WARD HINGOLI, PARBHANI, MAHARASHTRA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEELIP GANPATRAO KORDE,NASHIK vs ACIT CIRCLE 1 , NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GANESH VISHNU HARDE ,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GANESH VISHNU HARDE,AHMEDNAGAR vs ITO, WARD-2 AHMEDNAGAR, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GANESH VISHNU HARDE,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
