ITAT Pune Bench
17,219 judgments
DCIT, PUNE vs BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
CHANDRAPRABHU GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA,SOLAPUR vs INCOME TAX OFFICER, WARD-2, PANDHARPUR, PANDHARPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MAHENDRA PRAKASH BORA,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHENDRA PRAKASH BORA ,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHENDRA PRAKASH BORA,AHMEDNAGAR vs ITO , WARD 2, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHENDRA PRAKASH BORA,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHENDRA PRAKASH BORA,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
RAJENDRA JAVANMAL GANDHI,RAIGAD vs ITO, WARD 1, PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
N.D.A. EMPLOYEES CO. OP. CREDIT SOCIETY LIMITED,PUNE vs ITO WARD 6(1) PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SAJID DASTAGIR SAYYED,LATUR vs WARD 1 LATUR, LATUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAJID DASTAGIR SAYYED,LATUR vs WARD 1 LATUR, LATUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ITO WARD 1, SANGLI, SANGLI vs BALU MUSA DANGE, SANGLI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
NIHILENT LIMITED,PUNE vs PCIT-2, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
NIHILENT LIMITED,PUNE vs PCIT, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
DY COMMISSIONER OF INCOME TAX CIRCLE-7 , PUNE vs MUBEA AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
RAJKAMAL STONE METAL WORKS,AMBEGAON KHURD, DIST. PUNE vs ACIT CIRCLE 5 PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-5, PUNE, PUNE vs SANGAM PRESS PRIVATE LIMITED , PUNE
SHRI R. K. PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME-TAX CIRCLE-5, PUNE, PUNE vs RENU ELECTRONICS PRIVATE LIMITED, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
NARAYAN ABARAO JADHAV PISHOR TAL. KANNAD PISHOR,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1(4), AURANGABAD
DR.MANISH BORAD (Accountant Member)
PANKAJ BALASAHEB KOKATE,AHMEDNAGAR vs THE INCOME TAX OFFICER, WARD-1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
