ITAT Pune Bench
17,219 judgments
SHRI AMBA PRATISHTHAN ,AHMEDNAGAR vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VISHWA AGHOR DHARM PARISHAD NYAS,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE SHIV SAHYADRI NAGARI SAHAKARI PATHSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 7(3) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DATTA GRAMIN BIGAR SHETI SAHAKARI PATASANSTHA MARYADIT,MIRAJ, SANGLI vs INCOME TAX OFFICER, WARD SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, PANVEL CIRCLE PANVEL vs OUTABOX MEDIA SOLUTIONS LLP, GHATKOPAR MUMBAI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VOITH HYDRO PRIVATE LIMITED,NOIDA vs ADDITIONAL, JOINT COMMISSIONER OF INCOME TAX (APPEAL), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHABAI SHRIRAM PATIL,RAVER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUDHAGAD VIPASSANA SAMITI,PUNE vs CIT, EXEMPTION, PUNE, SWARGATE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GAURAV RAJA PATHAK,PUNE vs DCIT-CIRCLE1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HASMUKH HIRJI GADA,PUNE vs PCIT (CENTRAL), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VIVEKANAND SHIKSHAN PRASARAK MANDAL,JALGAON vs CIT(E), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX 6(1)(1), MUMBAI, MUMBAI vs CMA CGM AGENCIES INDIA PRIVATE LIMITED, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAKESH H MEHTA HUF,MUMBAI vs ITO, WARD-27(3)(1), MUMBAI
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHARANI WINES,NASHIK vs ACIT CIRCLE 1, NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR DNYANESHWAR BABURAO KATHE,NASHIK vs INCOME TAX OFFICER, WARD-1(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KRUSHI SADHNA VIVIDH KARYAKARI SAHAKARI VIKAS SEVA SANSTHA MARYADIT,KURUNDWAD SHIROL ,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SACHIN NAGRAJ CHHAJED,PUNE vs ITO, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SACHIN NAGRAJ CHHAJED,PUNE vs ITO, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KULDIP RAMESH BAAGWE,PUNE vs ITO, WARD 6(3), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DCIT, PUNE vs BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)