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ITAT Pune Bench

17,219 judgments

VIDYAMANDIR MADHYAMIC PRASHALA,SINDHUDURG vs INCOME TAX OFFICER, KOLHAPUR

ITA 2066/PUN/2024[AY 2013-14]Status: Disposed12/11/2024

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DEEPAK MUNILALJI HIRANI,MUMBAI vs CENTRAL CIRCLE 2, THANE

ITA 2036/PUN/2024[2023-24]Status: Disposed12/11/2024AY 2023-24

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SMITA VIRENDRA LODHA,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR

ITA 1980/PUN/2024[2018-19]Status: Disposed12/11/2024AY 2018-19

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

VMK IMAGE, PUNE vs THE INCOME TAX OFFICER, WARD-8(3), PUNE

ITA 1974/PUN/2024[2014-15]Status: Disposed12/11/2024AY 2014-15

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

BSNL KARMACHARI SAHAKARI PAT SANSTHA MARYADIT ,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-2(1), KOLHAPUR

ITA 1957/PUN/2024[2019-20]Status: Disposed12/11/2024AY 2019-20

DR.MANISH BORAD (Accountant Member)

SUVARNA KIRAN CHAVAN,NASHIK vs ACIT CIRCLE 1, NASHIK

ITA 1785/PUN/2024[2017-18]Status: Disposed12/11/2024AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAVINDRA BHAUSAHEB MADHAVAI ,NASHIK vs ITO WARD 1(1), NASHIK

ITA 1737/PUN/2024[2013-14]Status: Disposed12/11/2024AY 2013-14

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ITO, WARD-14(1), PUNE, BODHI TOWER vs PRATAP GANPATRAO PAWAR, HADAPSAR

ITA 1354/PUN/2024[2017-18]Status: Disposed12/11/2024AY 2017-18

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs RAJURI STEEL AND TMT BARS PVT. LTD., JALNA

ITA 1298/PUN/2024[2014-15]Status: Disposed12/11/2024AY 2014-15

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SANJAY DIWAKARRAO VAIDYA,AURANGABAD vs INCOME TAX OFFICER WARD 3(2), AURANGABAD

ITA 2037/PUN/2024[2015-2016]Status: Disposed11/11/2024AY 2015-2016

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SARIKA VITTHAL GUND,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR

ITA 1836/PUN/2024[2014-15]Status: Disposed11/11/2024AY 2014-15

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SARIKA VITTHAL GUND,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR

ITA 1835/PUN/2024[2013-14]Status: Disposed11/11/2024AY 2013-14

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DATTATRAY RAMDAS GAIKWAD,PUNE vs COMMISSIONER OF INCOME TAX (APPEALS) , PUNE

ITA 1556/PUN/2024[2020-21]Status: Disposed11/11/2024AY 2020-21

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT CIRCLE 1(1), PUNE

ITA 1120/PUN/2024[2020-21]Status: Disposed11/11/2024AY 2020-21

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT, CIRCLE1(1), PUNE

ITA 1119/PUN/2024[2019-20]Status: Disposed11/11/2024AY 2019-20

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT, CIRCLE 1 (1), PUNE

ITA 1118/PUN/2024[2018-19]Status: Disposed11/11/2024AY 2018-19

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT CIRCLE 1(1), PUNE

ITA 1117/PUN/2024[2017-18]Status: Disposed11/11/2024AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT, CIRCLE 1(!), PUNE

ITA 1116/PUN/2024[2016-17]Status: Disposed11/11/2024AY 2016-17

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT ,CIRCLE 1(1), PUNE

ITA 1115/PUN/2024[2015-16]Status: Disposed11/11/2024AY 2015-16

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

FOSECO INDIA LIMITED,PUNE vs ACIT, CIRCLE 1 (1), PUNE

ITA 1114/PUN/2024[2014-15]Status: Disposed11/11/2024AY 2014-15

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)