ITAT Pune Bench
17,219 judgments
SOPAN BANDOBA CHAVAN,PUNE vs INCOME TAX OFFICER WARD 6(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
H. TAMBOLI AND SONS,SATARA vs THE INCOME TAX OFFICER, WARD-2, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SRI PROJECTS,PUNE vs ITO, WARD 2(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHARAT NAMDEV PATIL,PUNE vs INCOME TAX OFFICER WARD 14(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DY COMMISSIONER OF INCOME TAX CIRCLE 7 PUNE, PUNE vs KRUTI LALITKUMAR JAIN, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MITPUNE TEHCHNOLOGY BUSINESS INCUBATOR,PUNE vs COMMISSIONER OF INCOME TAX. EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BHANUDAS VITTHAL MHASURKAR,PUNE vs THE INCOME TAX OFFICER, WARD-2(5), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
S T CO-OPERATIVE CREDIT SOCIETY,PUNE vs ITO, WARD 5(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ZAHIR SHAIKH NAZEER PATEL,AURANGABAD vs INCOME TAX OFFICER, WARD-1,AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAYUR BALASAHEB SHINDE,PUNE vs ITO WARD 2(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DEVI JUGAI GRAMIN BIGAR SHET,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SEARCE LOGISTICS ANALYTICS LLP,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SHWETAMBER UARDHMAN JAINSEVA SANGH,AURANGABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ALOK MAHESHCHANDRA AGRAWAL,JALGAON vs DCIT - 1, JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATE TALOKCHAND KUCHE SHIKSHAN PRASARAK MANDAL ,AURANGABAD vs THE COMMISSIONER OF INCOME TAX (E), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYAMANDIR MADHYAMIC PRASHALA,SINDHUDURG vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SUNIL NANA KADAM,TAL RAHURI, DIST. AHMEDNAGAR vs INCOME-TAX OFFICER (ITO), WARD 4, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYAMANDIR MADHYAMIC PRASHALA,SINDHUDURG vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYAMANDIR MADHYAMIC PRASHALA,SINDHUDURG vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYAMANDIR MADHYAMIC PRASHALA,SINDHUDURG vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
