ITAT Pune Bench
17,219 judgments
AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRIYANVADA AMOL MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRIYANVADA AMOL MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRIYANVADA AMOL MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5,, PUNE vs RENISHAW METROLOGY SYSTEMS LTD,, PUNE
HON’BLE SMT ASTHA CHANDRA, JUDICAL MEMBER, SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER WARD 6(3), PUNE vs M B ASHTEKAR, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWAMI SAMARTH SAHAKARI BANK LTD,AKKALKOT vs INCOME TAX OFFICER WARD 2(3), SOLAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMA CHANDRA JADHAV,PUNE vs THE INCOME TAX OFFICER, WARD-13(2), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SADHANA ASHOK BHANDARI,PUNE vs ITO WARD 5(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RATHOD JEWELLERS,PUNE vs ACIT, CENTRAL CIRCLE -2(3), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
THE JALGAON DISTRICT CENTRAL CO OP BANK LTD,JALGAON vs DCIT CIRCLE-1 JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUKTADEVI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT GUNJALWADI,PUNE vs ITO WARD 10(1), PUNE
MS.ASHTA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
LATE RANJEET MUKUNDRAO HASLE (THROUGH LEGAL HEIR KUSUM M. HASLE),LATUR vs INCOME TAX OFFICER, WARD -2 , BEED
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHCHAND JAIN MULTI STATE CO.OPERATIVE CREDIT SOCIETY LTD.,JAMNER vs ITO WARD 1(4), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE PRAKASHCHAND JAIN MULTI STATE CO OPERATIVE SOCIETY LTD.,JAMNER vs ITO WARD 1(4), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE PRAKASHCHAND JAIN MULTI STATE CO OPERATIVE CREDIT SOCIETY LTD.,JAMNER vs ITO WARD 1(4) JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VITTHAL SAHAKAR SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMISSIONER OF INCOME TAX CIRCLE-1, SOLAPUR
MS.ASHTA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DAMODAR JOMA KHOT,PANVEL vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTER
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ALIASAGAR INAYATHUSAIN BOHARI,JALGAON vs THE INCOME TAX OFFICER, WARD-3, DHULE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
