ITAT Pune Bench

17,219 judgments

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANAGBAD., AURANGABAD. vs SHREEHARI ASSOCIATES PVT LTD, AURANGABAD.

ITA 410/PUN/2024[2019-20]Status: Disposed26/11/2024AY 2019-20

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHREEHARI ASSOCIATES PVT LTD, AURANGABAD

ITA 408/PUN/2024[2014-15]Status: Disposed26/11/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD. vs SHREEHARI ASSOCIATES PRIVATE LIMITED, AURANGABAD

ITA 407/PUN/2024[2013-14]Status: Disposed26/11/2024AY 2013-14

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

GRUHA NAVNIRMAN DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CRICLE-2, PUNE, PUNE

ITA 231/PUN/2024[2018-19]Status: Disposed26/11/2024AY 2018-19

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

VEEJ KAMGAR CO OPERATIVE CREDIT SOCIETY LTD,NANDED vs ITO WARD (1), NANDED

ITA 2080/PUN/2024[2017-18]Status: Disposed26/11/2024AY 2017-18

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ARUNKUMAR RAMCHAND POPTANI,ULHASNAGAR, THANE vs INCOME TAX OFFICER WARD 2(1), KALYAN, MOHAN PLAZA, KALYAN

ITA 2073/PUN/2024[2010-11]Status: Disposed26/11/2024AY 2010-11

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ATHARV VIJAY YEWALE SOCIAL FOUNDATION,PUNE vs ITO EXEMPTION WARD 1(2), PUNE

ITA 1887/PUN/2024[2021-22]Status: Disposed26/11/2024AY 2021-22

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

VISHAL SAHEBRAO MAHAJAN,THANE vs ITO WARD-10(3), PUNE, PUNE

ITA 1668/PUN/2024[2011-12]Status: Disposed26/11/2024AY 2011-12

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SANGAMNER VIPASSANA SAMITI,SANGAMNER vs CIT(E), PUNE

ITA 1573/PUN/2024[2024-25]Status: Disposed26/11/2024AY 2024-25

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SANGAMNER VIPASSANA SAMITI ,SANGAMNER vs CIT(E), PUNE

ITA 1572/PUN/2024[2024-25]Status: Disposed26/11/2024AY 2024-25

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ROTARY DISTRICT WELFARE FUND R.I.D.3131,PUNE vs CIT (E), PUNE

ITA 1490/PUN/2024[-]Status: Disposed26/11/2024

HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

LATE SAKHARAM GOKULCHAND SARDA,JALNA vs ITO WARD-1, JALNA

ITA 1447/PUN/2024[2011-12]Status: Disposed26/11/2024AY 2011-12

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAJSHREE SINGH,PUNE vs ITO WARD 14(5) PUNE, PUNE

ITA 1356/PUN/2024[2015-2016]Status: Disposed26/11/2024AY 2015-2016

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1098/PUN/2024[2019-20]Status: Disposed26/11/2024AY 2019-20

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1097/PUN/2024[2018-19]Status: Disposed26/11/2024AY 2018-19

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1096/PUN/2024[2017-18]Status: Disposed26/11/2024AY 2017-18

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1095/PUN/2024[2016-17]Status: Disposed26/11/2024AY 2016-17

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1094/PUN/2024[2015-16]Status: Disposed26/11/2024AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1093/PUN/2024[2014-15]Status: Disposed26/11/2024AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

AMOL PRAMOD MAHAJAN,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 1092/PUN/2024[2013-14]Status: Disposed26/11/2024AY 2013-14

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)