ITAT Pune Bench
17,219 judgments
ORDNANCE FACTORY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,DEHU ROAD, PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE, AKURDI, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMOL PRATAPRAO CHAVAN,SANGLI vs ITO, WARD 2, SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI WARD, RATNAGIRI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRLE 1, KOLHAPUR, KOLHAPUR vs HAMAJA MOHAMMED MALPEKAR, MAHARASHTRA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARTH NAGARI SAHKARI PATSANSTHA LIMITED NASHIK,NASHIK vs THE ITO, WARD-1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LINGNOOR DOODH UTPADAK AND PURAVATHA SAH SANSTHA MARYADIT,SANGLI vs ITO, WARD 1, SANGLI, SANGLI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRINIVAS VIJAYKUMAR CHIDREWAR,PUNE vs ITO WARD 3(3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SAGAR DEVELOPERS,PUNE vs ACIT CIRCLE 2 , PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PUDHARI PUBLICATIONS PVT.LTD.,MAHARASHTRA vs INCOME TAX OFFICER (TDS), KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PUDHARI PUBLICATIONS PVT.LTD.,MAHARASHTRA vs INCOME TAX OFFICER (TDS), KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PUDHARI PUBLICATIONS PVT.LTD.,MAHARASHTRA vs INCOME TAX OFFICER (TDS), KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs PARSHWANATH NAGARI SAHAKARI PARSANSTHA MARYADIT, SATARA
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VISHWANATH SOPAN WAKADKAR,PUNE vs INCOME TAX OFFICER WARD 10(4) PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE SWAMI SEVA PRAKASHAN,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, BODHI TOWER, PUNE, BODHI TOWER PUNE vs MANIKRAO AMRUTRAO SATAV, WAGHOLI PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-1, RATNAGIRI, RATNAGIRI vs SHRI JAIN SHWETAMBAR MURTIPUJAK SANGH, RATNAGIRI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DCIT, CENTRAL CIRCLE-2(1), PUNE, PUNE vs AGARWAL GROUP CORPORATE HOLDINGS PVT. LTD., PUNE
DCIT, CENTRAL CIRCLE-2(1), PUNE, PUNE vs SHAILENDRA NATH AGARWAL, PUNE
DCIT, CC-2(1), PUNE, PUNE vs SHAILENDRA NATH AGARWAL, PUNE
SHRI VENKATESHWARA PANMASALA INDUSTRIES PVT LTD,KOLHAPUR vs ACIT, CENTRAL CIRCLE-1(1), KOLHAPUR, KOLHAPUR
HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)
