ITAT Pune Bench
17,219 judgments
AMOL JAGANNATH KADAM,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TULAI NAGARI SAHAKARI PATSANSTHA MARYADIT TULJAPUR,OSMANABAD vs ITO WARD 1 LATUR, LATUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRANAV WINE SHOP,SATARA vs DCIT, SATARA
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ANKIT DILIP SETHI,AURANGABAD vs COMMISSIONER OF ITA, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PIMPRI CHINCHWAD EDUCATION TRUST,PUNE vs DY CIT EXEMPTIONS PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUKHADEV BAPURAO KACHARE,SANGLI vs INCOME TAX OFFICER WARD 4, SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASH SHIVAJI MALODE ,NASHIK vs ITO, WARD1(4), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMOL PRAKASH SANKPAL,SANGLI vs ITO, WARD2, SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAJESH KANTILAL PICHA,NASHIK vs COMMISSIONER OF INCOME TAX (APPEAL), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KEDAR ASSOCIATES,PUNE vs TDS WARD 2 , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KEDAR ASSOCIATES,PUNE vs TDS WARD 2 PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KEDAR ASSOCIATES ,PUNE vs TDS WARD 2 , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KEDAR ASSOCIATES,PUNE vs TDS WARD 2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SARDAR AANTAJI MANKESHWAR GANDHE SMRUTI NYAS,PUNE vs CIT (E), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BHAGWAN RAOSAHEB DAMALE,LADSANGVI vs INCOME TAX OFFICER, WARD 1(9), AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANAND DHAM FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANAND DHAM FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX. EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER WARD-1, PANVEL, AAYKAR BHAVAN PANVEL vs THANARAM PEERARAMJI CHAUDHARY, PANVEL
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
FAIAN-E-GOUS-E-AZAM TRUST,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
UJWAL FINE HOMES,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -3, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)