ITAT Pune Bench
17,219 judgments
PUSHPADEVI SHIVLAL RATHI ,JALNA vs ITO WARD-1, JALNA
DR.MANISH BORAD (Accountant Member)
OTARI WORLD CONFEDERATION,NASHIK, MAHARASHTRA vs EXEMPTION WARD 1(1), NASHIK, MAHARASHTRA
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARSA GLEE FOUNDATION,NASHIK, MAHARASHTRA vs EXEMPTION WARD 1(1), NASHIK, MAHARASHTRA
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
OTARI WORLD CONFEDERATION,NASHIK, MAHARASHTRA vs EXEMPTION WARD 1(1), NASHIK, MAHARASHTRA
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARSA GLEE FOUNDATION,NASHIK, MAHARASHTRA vs EXEMPTION WARD 1(1), NASHIK
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
TIRUPATI SHIKSHAN PRASARAK MANDAL,HIPPARGA KAJAL vs CIT EXEMPTION , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOLHAPUR UDYAM COOPERATIVE SOCIETY LTD,KOLHAPUR vs CENTRAL PROCESSING CENTRE, BANGALORE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SONAL SANDEEP SATAV,PUNE vs PCIT, PUNE-2, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE G.D. PADMAHSHALI (Accountant Member)
MANJU MADHUSUDAN DHOOT L/H OF LATE MADHUSUDAN DHOOT,AHMEDNAGAR vs ITO WARD 1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
MANJU MADHUSUDAN DHOOT, L/H OF LATE MADHUSUDAN DHOOT,AHMEDNAGAR vs ITO, WARD 1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
SHAHEEN BEGUM ISHAQ MOHAMMED,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1(1), AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
U V PATEL FOUNDATION ,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMBAI DE vs THAN TRUST,PUNEVS.COMMISSIONER OF INCOME TAX, EXEMPTION,PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
THE NAGAR VACHANALAYA VITA,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE BHAIRAVNATH DE vs THAN TRUST,PUNEVS.COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANAND CONSTRUWELL PRIVATE LIMITED,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME TAX, NASHIK -1, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
TEXTILE DEVELOPMENT FOUNDATION,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JALGOAN vs SUNIL RAMNARAYAN MANTRI, JALGAON
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MADAT WELFARE TRUST,PUNE vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MADAT WELFARE TRUST,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
