ITAT Pune Bench

17,219 judgments

PANCHARATNA BUILDCON PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK

ITA 2061/PUN/2024[2015-16 Q-3 26Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC-GAZIABAD, NASHIK

ITA 2060/PUN/2024[2015-16 (Q2-26Q)]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD-2(1), PUNE, PUNE

ITA 2059/PUN/2024[2015-16(Q1) 26Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,PUNE vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK , NASHIK

ITA 2058/PUN/2024[2015-16 QUARTER 4 24Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,PUNE vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK , NASHIK

ITA 2057/PUN/2024[2015-16 QUARTER 3 24Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,PUNE vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK, NASHIK

ITA 2056/PUN/2024[2015-16 QUARTER 2 24Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,PUNE vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK , NASHIK

ITA 2055/PUN/2024[2015-16 QUARTER 1 24Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,PUNE vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK , NASHIK

ITA 2054/PUN/2024[2014-15 QUARTER 3 26Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT. LTD. ,NASHIK vs DCIT-CPC, GAZIABAD/ ITO WARD 2(1)-NASHIK, NASHIK

ITA 2053/PUN/2024[2014-15 QUARTER 2 26Q]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT.LTD,PUNE vs DCIT-CPC,GAZIABAD, NASHIK

ITA 2052/PUN/2024[2014-15(Q3-24Q)]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT.LTD,PUNE vs DCIT-CPC,GAZIABAD, NASHIK

ITA 2051/PUN/2024[2014-15(Q2-24Q)]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT.LTD,PUNE vs DCIT-CPC,GAZIABAD, NASHIK, NASHIK

ITA 2050/PUN/2024[2014-15(Q1-24Q)]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PANCHARATNA BUILDCON PVT.LTD,PUNE vs DCIT-CPC,GAZIABAD, NASHIK

ITA 2049/PUN/2024[2013-14(Q3-26Q)]Status: Disposed5/12/2024

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHREE AGARSAIN JAN SEWA SABHA,DELHI vs CIT(A), AURANGABAD

ITA 1780/PUN/2024[2021-22]Status: Disposed5/12/2024AY 2021-22

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ADVIK HI TECH PVT LTD,PUNE vs DY.COMM..OF INCOMETAX, CIRCLE 8, PUNE

ITA 1344/PUN/2024[2017-18]Status: Disposed5/12/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

INCOME TAX OFFICER,WARD-1, AHMEDNAGAR vs AHMEDNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, AHMEDNAGAR

ITA 1237/PUN/2024[2018-19]Status: Disposed5/12/2024AY 2018-19

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

RUNNERS CLAN FOUNDATION,DOMBIVALI vs COMMISSIONER OF INCOME TAX, PUNE

ITA 212/PUN/2024[2024-25]Status: Disposed4/12/2024AY 2024-25

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, KUDAL vs SINDHUDURG DISTRICT PRIMARY TEACHERS CO-OPERATIVE CREDIT SOCIETY, OROS, SINDHUDURG NAGARI, KUDAL

ITA 2113/PUN/2024[2020-21]Status: Disposed4/12/2024AY 2020-21

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VASHI PARIVAR FOUNDATION,THANE vs CIT (E), PUNE

ITA 2084/PUN/2024[-]Status: Disposed4/12/2024

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI SALASAR HANUMAN PRACHAR SAMATI,PUNE vs THE INCOME TAX OFFICER (EXEMPTION), WARD-1(2), SWARGATE

ITA 2063/PUN/2024[-]Status: Disposed4/12/2024

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)