ITAT Pune Bench
17,219 judgments
VIDYARTHI VIKAS MANDAL ,SANGLI vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYARTHI VIKAS MANDAL ,SANGLI vs CIT (E), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAMILA KESHAV DALVI,SINDHUDURG vs INCOME TAX OFFICER, KUDAL
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HELP FOR CHILDREN IN NEED FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RANI LAXMIBAI MAHILA GRAMIN BIGAR SHETI SAHAKARI PAT. LTD.,JAMNER, DIST-JALGAON vs ITO WARD 1(4) JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE NAVAPUR EDUCATION SOCIETY,NANDURBAR vs THE ACIT EXEMPTION CIRCLE, AURANGABAD, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SALAFIYA EDUCATION AND WELFARE TRUST,SOLAPUR vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SALAFIYA EDUCATION AND WELFARE TRUST,SOLAPUR vs CIT,EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDEEP NAMDEO NIMHAN,PUNE vs ITO WARD 2(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHANDRAKANT KISANRAO PUJARI,PUNE vs INCOME TAX OFFICER, WARD 9(5), PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI RAMDAS VISHNU MARKUTE,PUNE vs ITO, WARD-2(2), PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAMTA SUMESH JAGGI,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAY POWER AND PAPER LIMITED,SATARA vs INCOME TAX OFFICER, WARD-2, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAY POWER AND PAPER LIMITED,SATARA vs INCOME TAX OFFICER, WARD-2, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE SWAMI SAMARTH BHAKT SEVA SANGH ,PUNE vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SATARA EDUCATION SOCIETY,SATARA vs DCIT (E) CIRCLE, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NILKANTESHWAR MAHADEV MANDIR TRUST,BHIWANDI vs CIT EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NILKANTESHWAR MAHADEV MANDIR TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DCIT, SWARGATE PMT BUILDING vs ASHIRWAD CHARITABLE TRUST, THANE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PANCHARATNA BUILDCON PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
