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ITAT Pune Bench

17,219 judgments

SHRI GANPAT KONDEEBA GOJE,PUNE vs ACIT, CIRCLE 8, PUNE

ITA 2099/PUN/2024[2015-16]Status: Disposed11/12/2024AY 2015-16

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

KALPANA PRAKASH KALE,PUNE vs ITO WARD 6(5), PUNE

ITA 1839/PUN/2024[2015-16]Status: Disposed11/12/2024AY 2015-16

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DR N T GHATTE CHARITABLE TRUST,SANGLI vs CIT, EXEMPTION, PUNE

ITA 1838/PUN/2024[-]Status: Disposed11/12/2024

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

CHAITANYA NARAHARI BHOSALE,SINDHUDURG vs INCOME TAX OFFICER, KUDAL

ITA 1510/PUN/2024[AY 2013-14]Status: Disposed11/12/2024

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MR ALTAF PATEL,PANVEL vs ITO WARD 1, PANVEL

ITA 1449/PUN/2024[2013-14]Status: Disposed11/12/2024AY 2013-14

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NISHAT HUSSEIANLI VAZIR,PUNE vs ITO, WARD-7(1), PUNE

ITA 604/PUN/2024[2012-13]Status: Heard10/12/2024AY 2012-13

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

RASHMI ARUN CHOUGULE,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR, KOLHAPUR

ITA 2202/PUN/2024[2014-15]Status: Disposed10/12/2024AY 2014-15

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DHULE JILHA PRATHAMIK SHIKSHAKANCHI SAHAKARI PATPEDHI LTD DHULE,DHULE vs INCOME TAX OFFICER WARD 1 DHULE, DHULE

ITA 2185/PUN/2024[2017-18]Status: Disposed10/12/2024AY 2017-18

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ASHOKKUMAR KHIMRAJ JAIN,NANDURBAR vs ITO, WARD-1, DHULE

ITA 1294/PUN/2024[2015-16]Status: Disposed10/12/2024AY 2015-16

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SMT. FENSIBAI NEMICHAND SHAH RELIGIOUS CHARITABLE TRUST,SHIRDI vs CIT EXEMPTION PUNE, PUNE

ITA 1281/PUN/2024[2022-23]Status: Disposed10/12/2024AY 2022-23

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

DIMPLE ALNESH SOMJI,PUNE vs ACIT, CENTRAL CIRCLE 1(3), PUNE, PUNE

ITA 973/PUN/2024[2019-20]Status: Disposed9/12/2024AY 2019-20

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SOVO FOUNDATION,MUMBAI vs CIT(EXEMPTIONS), MAHARSHTRA

ITA 2134/PUN/2024[2022-2023]Status: Heard9/12/2024AY 2022-2023

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SOVO FOUNDATION,MAHARASHTRA vs CIT(EXEMPTION), PUNE

ITA 2133/PUN/2024[2022-2023]Status: Heard9/12/2024AY 2022-2023

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SAUBHAGYA ANAND CHARITABLE TRUST,NASHIK vs CIT EXEMPTION, PUNE

ITA 2105/PUN/2024[2024-25]Status: Heard9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SAUBHAGYA ANAND CHARITABLE TRUST,NASHIK vs CIT(E), PUNE

ITA 2104/PUN/2024[2024-25]Status: Heard9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PARAMPUJYA BHAGARI BABA GOSHALA,NASHIK vs CIT(E), PUNE

ITA 2101/PUN/2024[2024-25]Status: Disposed9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PARAMPUJYA BHAGARI BABA GOSHALA,NASHIK vs CIT(E),, PUNE

ITA 2100/PUN/2024[2024-25]Status: Disposed9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SONIYA HOLKAR CHARITABLE TRUST,NASHIK vs CIT(E), PUNE

ITA 2097/PUN/2024[2024-25]Status: Disposed9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SONIYA HOLKAR CHARITABLE TRUST,NASHIK vs CIT (E), PUNE

ITA 2096/PUN/2024[2024-25]Status: Disposed9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRIMAN SAMPATLAL PREMRAJ SURANA CHARITABLE TRUST,NASHIK vs CIT (E), PUNE

ITA 2095/PUN/2024[2024-25]Status: Disposed9/12/2024AY 2024-25

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)