ITAT Pune Bench
17,219 judgments
SHRI SUNIL SHRIPATI MANE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX(CENTRAL), CIRCLE, KOLHAPUR, KOLHAPUR
CUMMINS INDIA LTD.,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHARASHTRA MEDICAL RESEARCH SOCIETY,PUNE vs CIT, EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GANGA HOUSING PRIVATE LIMITED,POONA CLUB vs PCIT(CENTRAL), PUNE, SALISBURY PARK, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GANGA HOUSING PRIVATE LIMITED,POONA CLUB vs PCIT (CENTRAL), PUNE , SALISBURY PARK, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GANGA HOUSING PRIVATE LIMITED,POONA CLUB vs PCIT (CENTRAL) PUNE, SALISBURY PARK, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RADHA RAMDIGESH MAPUSKAR,RATNAGIRI vs INCOME TAX OFFICER, KOLHAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
LEARNING UNIVERSE LLP,NEW DELHI vs DDIT , DDIT CPC BANGALURU
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MAHARUDRA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD,SONJAMB, NASHIK vs ITO WARD 1(2), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LIMITED,KOLHAPUR vs DCIT, CIRCLE 1, , KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KUMBHI KASARISAHAKARI SAKHAR KHARKHANA LIMITED,KOLHAPUR vs DCIT CIRCLE 1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LIMITED,KOLHAPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LIMITED,KOLHAPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KUMBHI KASARI SAHAKARI SAKHAR KHARKHANA LIMITED,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KUMBHI KASARI SAHAKARI SAKHAR KHARKHANA LIMITED,KOLHAPUR vs DCIT CIRCLE 1, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NIKHIL VIJENDRA JAIN ,PUNE vs ITO WARD 7(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JALNA MAHESHWARI CHARITABLE FOUNDATION,JALNA vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHETAN TRADERS,MUMBAI vs THE COMMISSIONER OF INCOME TAX APPEAL, CIT(A), PUNE-11, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHETAN TRADERS,MUMBAI vs THE COMMISSIONER OF INCOME TAX APPEAL, CIT(A), PUNE-11, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI SANTOSH HARICHAND KATRELA, ,BEED vs INCOME-TAX OFFICER, WARD -1, BEED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
