ITAT Pune Bench
17,219 judgments
SANTOSH AMBADAS JAWALE,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
SANTOSH AMBADAS JAWALE,AHMEDNAGR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
SANTOSH AMBADAS JAWALE,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1,AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
SANTOSH AMBADAS JAWALE,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
SHRIMAN SAMPATLAL PREMRAJ SURANA CHARITABLE TRUST,NASHIK vs CIT(E), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HARISUKH CHARITABLE TRUST ,BEED vs EXEMPTIONS WARD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
UDDHAV DATTU MARATHE HUF,JALGAON vs ITO WARD 2(2), JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LOTUS MULTY SPECIALITY HOSPITAL,PUNE vs ITO WARD 14(5) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LOTUS MULTY SPECIALITY HOSPITAL,PUNE vs ITO WARD 14(5) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VENKATESH NISARG SAHAKARI GRUHRACHNA SANSTHA MARYADIT,PUNE vs ACIT WARD 9(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED (AS SUCCESSOR OF ARICENT TECHNOLOGIES PRIVATE LIMITED),PUNE MAHARASHTRA vs ASSESSMENT UNIT AND DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), PUNE MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE RAM CARGO PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD 6(5), PUNE, PMT BUILDING, SHANKAR SHET ROAD, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PATANAKAR SHIVENDRA NAGOJIRAO HUF,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VARDHAMAN SHWETAMBAR STHANAKWASI JAIN SHRAVAK SANGH,AURANGABAD vs CIT(EXEMPTION) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LIEBHERR APPLIANCES INDIA PVT. LTD. ,AURANGABAD vs ASSESSMENT UNIT, NFAC, INCOME TAX DEPARTMENT, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHOOT COMPACK PRIVATE LIMITED,AHMEDNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5 PUNE, PUNE vs SHANKAR RAMCHANDRA EARTHMOVERS PRIVATE LIMITED , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)