ITAT Pune Bench
17,219 judgments
SHRI NIRMAL SHARAD MUTHA,AHMEDNAGAR vs ACIT CIRCLE, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GARWARE TECHNICAL FIBRES FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GARWARE TECHNICAL FIBRES FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NILESH POPATLAL GADA,PUNE vs INCOME TAX OFFICER WARD 2(4) , PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHARASHTRA GRAMIN BANK,AURANGABAD vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SIDDHARTH PANDARINATH BHADALE,PUNE vs ITO, PNE-W-(58)(91), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUCHITRA SHASHIKANT KHAVARE,HATKANANGLE ,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NELSON GLOBAL PRODUCTS INDIA PRIVATE LIMITED,PUNE, MAHARAHSTRA vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
DR.MANISH BORAD (Accountant Member)
CUMMINS GENERATOR TECHNOLOGIES INDIA PRIVATE LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND THE ACIT, CIRCLE 1(1), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BURST HEALTHCARE PRIVATE LIMITED,PUNE MAHARASHTRA vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, PUNE vs MS S S LANDMARKS, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-2(2), PUNE, PUNE vs MS S S LANDMARKS, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. CITY CORPORATION LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
M/S. CITY CORPORATION LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK ASIA EMPLOYEES CO-OP CREDIT SOCIETY LTD,PUNE vs WARD 8(3), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK ASIA EMPLOYEES CO-OP CREDIT SOCIETY LIMITED,PUNE vs ITO WARD 8(3) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S KOLTE-PATIL INTEGRATED TOWNSHIPS LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHUBHAMANGAL SADI DEPO,HINGOLI vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT UNIT
DR.MANISH BORAD (Accountant Member)
SHRI TRIMBAKESHWAR DE vs THAN TRUST,NASHIKVS.CIT (EXEMPTION) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH AMBADAS JAWALE,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
