ITAT Pune Bench
17,219 judgments
RAMESHWAR DNYANESHWAR BANDEWAR,PARBHANI vs ITO WARD HINGOLI, HINGOLI
DR.MANISH BORAD (Accountant Member)
KAI SAU ALKATAI PALODKAR KHAJAGI SHIKSHAK SEVAKANCHI SAHAKARI PATSANSTHA M,SILLOD vs INCOME TAX OFFICE WARD 1(1) AURANBGAD, AURANABAD
DR.MANISH BORAD (Accountant Member)
KAI SAU ALKATAI PALODKAR KHAJAGI SHIKSHAK SEVAKANCHI SAHAKARI PATSANSTHA M,SILLOD vs INCOME TAX OFFICER WARD 1(1) AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member)
KAI SAU ALKATAI PALODKAR KHAJAGI SHIKSHAK SEVAKANCHI SAHAKARI PATSANSTHA M,SILLOD vs INCOME TAX OFFICER WARD 1(1) , AURANGABAD
DR.MANISH BORAD (Accountant Member)
NANDKUMAR CHANDRA,PUNE vs ITO WARD 13(1), PUNE
DR.MANISH BORAD (Accountant Member)
BALASAHEB GANPAT JARE,BEED vs ITO WARD 1(5), AURANGABAD
DR.MANISH BORAD (Accountant Member)
MAYUR ASHIK MELVANKI,ICHALKARANJI vs INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI
DR.MANISH BORAD (Accountant Member)
POONAM RAHUL ANAND,NASHIK vs ITO WARD 1(1), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KIMAYA ASHRAM CHARITABLE TRUST,PUNE vs CIT (E), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KIMAYA ASHRAM CHARITABLE TRUST,PUNE vs CIT(E), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MS OMKAR URBAN MULTISTATE CO-OPERATIVE CREDIT SOCIETY LIMITED,JALNA vs INCOME TAX OFFICER, WARD 1, JALNA, JALNA
DR.MANISH BORAD (Accountant Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ACIT, CIRCLE- SANGLI , SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ACIT, CIRCLE SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ACIT, CIRCLE SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ACIT CIRCLE SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAKASHBAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ACIT, CIRCLE SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AVILEEN EDUCATION FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AVILEEN EDUCATION FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
M/S. PIAGGIO VEHICLES PVT.LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4,, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GALLAGHER SERVICE CENTER LLP (FORMERLY KNOWN AS GALLAGHER OPERATIONS SUPPORT SERVICES P LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, NFAC,, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
