ITAT Pune Bench
17,219 judgments
PANDIT FIROZ DASTUR MEMORIAL FOUNDATION,THANE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs CHAKRAHAR CONTRACTORS AND ENGINEERS PRIVATE LIMITED, JALGAON
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs CHAKRADHAR CONTRACTORS AND ENGINEERS PRIVATE LIMITED, JALGAON
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ARISTO FOILS MFG CO., ,PUNE vs DCIT CIRCLE 8, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, PUNE vs SHRI JAI JHULELAL TRUST, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JAGADISH KRISHNAJI JOSHI,PUNE vs ITO WARD 13(2), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JAGADISH KRISHNAJI JOSHI,PUNE vs INCOME TAX OFFICER, WARD 13(2), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DCIT CIRCLE 1(1), PUNE, SWARGATE vs ENTRATA INDIA PVT. LTD, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHARASHTRA VIJ KAMGAR MAHASANGH SAHAKARI PATHASANSHTA MARYADIT,AURANGABAD vs THE ITO, WARD 1(6), AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member)
BIBLE FELLOWSHIP CENTER,PUNE vs INCOME TAX OFFICER,EXEMPTION, WARD-1(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
ARTI KAMLESH SHAH,PUNE vs ITO WARD 5(1), PUNE
DR.MANISH BORAD (Accountant Member)
VILAS KISAN PATIL,URAN vs ASSESSING OFFICER, ASSESSMENT UNIT, ITD, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHATMA FULE GRAMIN BIGAR SHETI SHAHAKARI PATSANSTHA MARYADIT,KHED vs ITO WARD8(3), PUNE
DR.MANISH BORAD (Accountant Member)
NASIK ROTARY CHARITABLE TRUST,NASHIK vs ITO EXEMPTION WARD 1(1), NASHIK
DR.MANISH BORAD (Accountant Member)
ENTRATA INDIA PVT. LTD. ,PUNE vs DCIT, CIRCLE-1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE vs SUNIL ASHER, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAU ANANDIBAI HIRACHAND SHAH PHALTANKAR TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TARA CONSTRUCTIONS ,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRASAD ASHOKCHAND KUNKULOL,AURANGABAD vs ACIT, CIRCLE-3, AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRASAD ASHOKCHAND KUNKULOL,AURANGABAD vs ACIT, CIRCLE-3, AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
