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ITAT Pune Bench

17,219 judgments

ROXILER SYSTEMS PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD5(4), PUNE

ITA 2078/PUN/2024[2022-23]Status: Disposed30/12/2024AY 2022-23

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NAVEED HASAN MURTUZA,RAIGAD vs INCOME TAX OFFICER, WARD -1, PANVEL , PANVEL

ITA 2022/PUN/2024[2013-14]Status: Disposed30/12/2024AY 2013-14

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DY. COMMISSIONER OF INCOME TAX CIRCLE-7 PUNE, PUNE vs JOHN DEERE INDIA PRIVATE LIMITED, PUNE

ITA 1910/PUN/2024[2015-16]Status: Disposed30/12/2024AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MR. ANIL GOVIND WABLE,AHMEDNAGAR vs ACIT, CENTRAL CIRCLE1(2), PUNE

ITA 1873/PUN/2024[2018-19]Status: Disposed30/12/2024AY 2018-19

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

DESAI INFRA PROJECTS (I) PRIVATE LIMITED,PUNE vs CIT(A), PUNE-11, PUNE

ITA 1852/PUN/2024[2022-23]Status: Disposed30/12/2024AY 2022-23

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

RAJENDRA RAMESHLAL GUGALE,PUNE vs PRINICIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE, PUNE

ITA 1676/PUN/2024[2017-18]Status: Disposed30/12/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DY COMMISSIONER OF INCOME TAX, CIRCLE7, PUNE, PUNE vs KRUTI LALITKUMAR JAIN, PUNE

ITA 1563/PUN/2024[2015-16]Status: Disposed30/12/2024AY 2015-16

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

KASI VISWANATH GUPTA CHALAMCHARLA,RAIGAD vs ITO WARD 2, PANVEL

ITA 1506/PUN/2024[2014-15]Status: Disposed30/12/2024AY 2014-15

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

NAVJYOTI FARMING PRIVATE LIMITED,BELAPUR vs ITO, WARD -3 , PANVEL

ITA 1020/PUN/2024[2012-13]Status: Disposed30/12/2024AY 2012-13

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHRI SUBHASH CHOTAMAL AGARWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 679/PUN/2023[2014-15]Status: Disposed27/12/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI SUBHASH CHOTAMAL AGARWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 678/PUN/2023[2010-11]Status: Disposed27/12/2024AY 2010-11

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI RAKESH SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 677/PUN/2023[2014-15]Status: Disposed27/12/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI RAKESH SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 676/PUN/2023[2014-15]Status: Disposed27/12/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI RAKESH SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 675/PUN/2023[2012-13]Status: Disposed27/12/2024AY 2012-13

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI PAWAN SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 674/PUN/2023[2013-14]Status: Disposed27/12/2024AY 2013-14

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI PAWAN SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 673/PUN/2023[2012-13]Status: Disposed27/12/2024AY 2012-13

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI PAWAN SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 672/PUN/2023[2010-11]Status: Disposed27/12/2024AY 2010-11

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI PAWAN SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 671/PUN/2023[2014-15]Status: Disposed27/12/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

SHRI PAWAN SUBHASH AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK

ITA 670/PUN/2023[2014-15]Status: Disposed27/12/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

TORNA RAJGAD PARISAR SAMAJONNATI NYAS,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 2295/PUN/2024[-]Status: Disposed26/12/2024

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)