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Income Tax Appellate Tribunal, “A” BENCH, PUNE
Before: SHRI INTURI RAMA RAO & Ms. ASTHA CHANDRA
PER INTURI RAMA RAO, AM :
This corrigendum is being issued to correct the typographical error crept in the Tribunal order dated 09.03.2023 in mentioning the number of buildings completed in the Bloomfield project.
2 M/s. Amit Enterprises Housing Limited
The ld. counsel brought to our notice the typographical error apparent from record in mentioning the number of buildings completed in the Bloomfield project and prayed for correction of the order.
We have perused the Tribunal order dated 09.03.2023. We find the Tribunal in para 6 of the order, inter alia while discussing ld. DR’s submissions mentioned that “only 9 buildings were completed”. However, while discussing AR’s submissions in para 9 and giving findings in para 10 had inadvertently mentioned “total 6 buildings have been completed”, instead of 9 buildings.
Therefore, the same may be read as “9 buildings” wherever 6 buildings is mentioned. Order is modified to this extent only.
Sd/- Sd/- (ASTHA CHANDRA) (INTURI RAMA RAO) JUDICIAL MEMBER ACCOUNTANT MEMBER पुणे / Pune; िदनांक / Dated : 20th June, 2024. Satish
3 M/s. Amit Enterprises Housing Limited