ITAT Pune Bench
17,219 judgments
SANJAY MOHANLAL BAFNA,PUNE vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 5, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KOLHAPUR TIMBER AND FURNITURE MART,KOLHAPUR vs ACIT, CENTRAL CIRCLE, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
SACHIN DILIP AGRAWAL,JALGAON vs DCIT CIR 1, JALGAON, JALGAON
the Tribunal for which the assessee has filed a condonation application along with an affidavit explaining the reasons for such delay. After considering the contents of the condonation application filed along with the affidavit and after hearing the Ld. DR, the delay in filing of the appeal is condoned and the appeal is admitted for adjudication.
SHRI CHHATRAPATI SHIVAJI SHIKSHAN SANSTHA,SHRIGONDA vs CIT (E), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY COMMISSIONER OF INCOME TAX CIRCLE-7 PUNE, PUNE vs MOHINI FOOD PRODUCTS PRIVATE LIMITED, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PARVATI STEEL RE ROLLING MILLS PRIVATE LIMITED,MUMBAI vs DCIT, CC-2, AURANGABAD , AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
UJWALA SHIVAJI BHONDVE,PUNE vs INCOME TAX OFFICER, WARD 9(1), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VACHASPATI EDUCATIONAL TRUST,THANE vs CIT (EXEMPTIONS), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SURESH SITARAM JOSHI,PUNE vs INCOME TAX OFFICER, SWARGATE
Dr. MANISH BORAD (Accountant Member), SHRI VISWANETHRA RAVI (Judicial Member)
SHRI KUNAL PRAKASH PANCHMUKH,PUNE vs ITO, WARD-9(5), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
NALANDA BAHUDDESHIYA SEVABHAVI SANSTHA JALNA,JALNA vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CAPGEMINI TECHNOLOGY SEVICES INDIA LTD(AS SUCCESSOR-IN INTEREST OF ERSTWHILE ARICENT TECHNOLOGIES PVT LTD SINCE AMALGAMATED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), PUNE, PUNE
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs PARTH MULTITRADE PVT LTD, JALNA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ANKITA ANIL SHINDE ,SINDHUDURG vs INCOME TAX OFFICER, KUDAL WARD, SINDHUDURG
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AGRA OBSTETRICAL AND GYNAECOLOGICAL SOCIETY,AGRA vs PCIT, CENTRAL, PUNE
THE MUMBAI OBSTETRIC GYNAECOLOGICAL SOCIETY,LOW PAREL (W) vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE, PUNE
POONA OBSTETRICS AND GYNAECOLOGICAL SOCIETY,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-CENTRAL, PUNE, PUNE
AIDS SOCIETY OF INDIA,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE
SMT UTTARADEVI CHARITABLE AND RESEARCH FOUNDATION,PUNE vs EXEMPTION WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SURESH HIRACHAND KATRELA,OSMANABAD vs ITO WARD 1 , LATUR
Dr. MANISH BORAD (Accountant Member), SHRI VISWANETHRA RAVI (Judicial Member)
