ITAT Pune Bench
17,219 judgments
RAMDAS PANDHARINATH KALE(HUF),PUNE vs ITO, WARD-12(3), PUNE, PUNE
SHRI R.K.PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHADEV DASU JADHAV,LATUR vs ITO, WARD 1, LATUR, LATUR
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
SAGAR JAYWANT ELAWANDE,PUNE vs ITO, WARD13(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
UMA JAGDISH HIREMATH,PUNE vs ITO WARD 3(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRUSHNA SAHAKARI DUDH UTPADAK VA KRUSHIPURAK SEVA SANSTHA MURGUD,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, MAHARASHTRA
SHRI MANISH BORAD (Accountant Member), SHRI S S VISWANETHRA RAVI (Judicial Member)
GEEVA PASUPATHY GOUNDER,NAVI MUMBAI vs ITO WARD1 , PANVEL
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
BALASAHEB JANARDAN THAKUR,NASHIK vs I.T.O WARD-3(1), NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SIDDHIVINAYAK CO OPERATIVE CREDIT SOCIETY LIMITED ATPADI,SANGALI vs ASSESSING OFFICER, SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI S S VISWANETHRA RAVI (Judicial Member)
ABHINAV LIMAYE,PUNE vs DCIT, CPC / ITO WARD 13(2), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUJIT KANTILAL RATHOD,KOLHAPUR vs INCOME TAX OFFICER WARD-1, ICHALKARANJI, ICHALKARANJI
DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
LOKMANYA GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT SANLI,SANGLI vs ITO WARD5 SANGLI, SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS RAOSAHEB POWAR ,SHIROL, MAHARASHTRA vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI, MAHARASHTRA
this Tribunal.
SIDDHIVINAYAK PAPER INDUSTRIES,NASHIK vs ITO WARD 2(1) NASHIK, INCOME TAX OFFIE NASHIK
DR.MANISH BORAD (Accountant Member)
SHRI. OMKARESHWAR DEVASTHAN CHARITABLE TRUST.,JALGAON vs ITO (EXEMPTION) - 1(2), NASHIK, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JPP ALUMNI FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX(EXEMPTION) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
APIDOR ABRASIVE PRODUCTS PVT LTD,NASHIK vs ASSESSING OFFICER, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
POKHARNA EDUCATIONAL TRUST,SHIRUR vs CIT EXEMPTION, PUNE
the Tribunal by raising the following grounds:
POKHARNA EDUCATIONAL TRUST,SHIRUR vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI. SAIBABA BHAKT MANDAL, NAVAPUR,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HOTEL AYODHYA,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
