← All Benches

ITAT Pune Bench

17,219 judgments

M/S GIRIRAJ ENTERPRISES,PUNE vs DEPUTY DIRECTOR OF INCOME TAX , BENGALURU

ITA 1497/PUN/2024[2022-23]Status: Disposed1/4/2025AY 2022-23

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

M/S SARGAM RETAILS PRIVATE LIMITED,PUNE vs DCIT, CPC , BENGALURU

ITA 1496/PUN/2024[2022-23]Status: Disposed1/4/2025AY 2022-23

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SANTOSH RAMCHANDRA DEULKAR,SINDHUDURG vs INCOME TAX OFFICER, KUDAL

ITA 95/PUN/2025[AY 2013-14]Status: Disposed28/3/2025

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI SAIKRUPA NAGARI SAHAKARI PATSANSTHA MARYADIT KOLHAPUR,KOLHAPUR vs CIRCLE 1, KOLHAPUR, KOLHAPUR

ITA 65/PUN/2025[2020-21]Status: Disposed28/3/2025AY 2020-21

SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

MA AMDAR SHRI RADHAKRUSHNA VIKHE PATIL SAHAKAR TRUST VAHATUK SANSTHA MARYAD,AHMEDNAGAR vs ITO, WARD 1, AHMEDNAGAR

ITA 50/PUN/2025[2018-19]Status: Disposed28/3/2025AY 2018-19

SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

RUPESH MAHENDRA KANKARIYA, AHMEDNAGAR,AHMEDNAGAR vs ITO WAD-1, AHMEDNAGAR, AHMEDNAGAR

ITA 466/PUN/2025[2013-14]Status: Disposed28/3/2025AY 2013-14

SHRI MANISH BORAD (Accountant Member), SHRI S S VISWANETHRA RAVI (Judicial Member)

CHHOTI DEVI,JALGAON vs ITO WARD 2(1) JALGAON, JALGAON

ITA 446/PUN/2025[2019-20]Status: Disposed28/3/2025AY 2019-20

SHRI MANISH BORAD (Accountant Member), SHRI S S VISWANETHRA RAVI (Judicial Member)

MR JAYADEEP BOKIL,PUNE vs ITO WARD-5(2), PUNE, PUNE

ITA 428/PUN/2025[2020-21]Status: Disposed28/3/2025AY 2020-21

SHRI MANISH BORAD (Accountant Member), SHRI S S VISWANETHRA RAVI (Judicial Member)

PANKAJ NAGO MAHAJAN,JALGAON vs ITO WARD 2(3), JALGAON

ITA 408/PUN/2025[2012-13]Status: Disposed28/3/2025AY 2012-13

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

MAHARASHTRA RAJYA PATHYAPUSTAK MANDAL KARMACHARI SAH PATSANSTHA MARYADIT,PUNE vs ITO, WARD 3(1), PUNE, PUNE

ITA 398/PUN/2025[2020-21]Status: Disposed28/3/2025AY 2020-21

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

MAHARASHTRA RAJYA PATHYAPUSTAK MANDAL KARMACHARI SAH PATSANSTHA MARYADIT,PUNE vs ITO, WARD 3(1), PUNE, PUNE

ITA 397/PUN/2025[2019-20]Status: Disposed28/3/2025AY 2019-20

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

PANKAJ BALASAHEB JOSHI,BEED vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, AURANGABAD

ITA 378/PUN/2025[2018-19]Status: Disposed28/3/2025AY 2018-19

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI VIROBA NAGARI SAHAKARI PATHSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE, PUNE

ITA 371/PUN/2025[2020-21]Status: Disposed28/3/2025AY 2020-21

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI VIROBA NAGARI SAHAKARI PATHSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE, PUNE

ITA 370/PUN/2025[2018-19]Status: Disposed28/3/2025AY 2018-19

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI VIROBA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO, WARD 10(1), PUNE, PUNE

ITA 369/PUN/2025[2017-18]Status: Disposed28/3/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INNOVATIVE ENVIRONMENTAL TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-1(1), PUNE, PUNE

ITA 349/PUN/2025[2019-20]Status: Disposed28/3/2025AY 2019-20

DR. MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

PRASAD PRABHAKAR KHANDKE,PUNE vs ITO, WARD5(2), PUNE, PUNE

ITA 335/PUN/2025[2017-18]Status: Disposed28/3/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

CENTRAL BANK OF INDIA EMPLOYEES CO OP CREDIT SOCIETY LTD KOLHAPUR,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR

ITA 334/PUN/2025[2018-19]Status: Disposed28/3/2025AY 2018-19

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHRI GANESH URBAN COOPERATIVE CREDIT SOCIETY LIMITED,SAMBHAJINAGAR vs ITO WARD 1(1), AURANGABAD

ITA 327/PUN/2025[2016-17]Status: Disposed28/3/2025AY 2016-17

DR.MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

MR. BHARAT NATWARLAL DAVE,NADIAD KHEDA vs ITO WARD 1, DHULE, DHULE

ITA 288/PUN/2025[2013-14]Status: Disposed28/3/2025AY 2013-14

SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)