ITAT Pune Bench
17,219 judgments
MR, LALCHAND MEHRUMAL JAGWANI,PUNE vs ACIT CENTRAL CIRCLE, AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAKUNTALA DNYANDEV SALUNKHE,MAHARASTHRA vs INCOME TAX OFFICER WARD -1 , ICHALKARANJI, MAHARASTHRA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAKUNTALA DNYANDEV SALUNKHE,MAHARASHTRA vs INCOME TAX OFFICER, WARD -1, ICHALKARANJI, MAHARASTHRA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAFIQ MAHBOOBSAB SHAIKH,LATUR vs THE INCOME TAX WARD-2, LATUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE VITTHALDEO PIMPALGAON,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BARAMATI VIPASSANA SAMITI,BARAMATI vs CIT, EXEMPTIONS, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BARAMATI VIPASSANA SAMITI,BARAMATI vs CIT, EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI NIRMAL SHARAD MUTHA,AHMEDNAGAR vs A.C.I.T, AHMEDNAGAR, CIRCLE-AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GODAVARI VIJAY KULKARNI (L/H OF LATE VIJAY KULKARNI),AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ROTARY E CLUB OF PUNE DIAMOND CHARITY TRUST,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ROTARY E CLUB OF PUNE DIAMOND CHARITY TRUST,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAH CONSTRUCTIO,SATARA vs ACIT, CIRCLE-SATARA, SATARA
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMCHANDRA SITARAM MALKAR,PANVEL vs COMMISSIONER OF INCOME TAX, PANVEL
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. R R KAPOOR COMPANY,AHMEDNAGAR vs THE INCOME-TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member)
RAJARAM TATOBA TAMBAVE,KOLHAPUR vs DCIT, CIRCLE-1, KOLHAPUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SACHIN MEMORIAL FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHRANTI GRUH,AMRAVATI vs CIT(EXEMPTION), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHNUVILAS GRAMIN BIGERSHET SAHAKARI PATASANSTHA,PUNE vs ITO WARD 10(1), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ITO, WARD-2(2), PUNE, PUNE vs ANNAPURNA MAHILA CO-OP CREDIT SOCIETY LIMITED, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VIJAY VYANKATRAO MANE,SADASHIV PEATH vs ADDITIONAL COMMISSIONER , ADDL/JCIT(A)- CHANDIGARH
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)