ITAT Pune Bench
17,219 judgments
NASHIK DISTRICT SUPERVISION CO OP SOCIETY,NASHIK vs ITO WARD 1(1) NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
BALAJI GRAMIN SAHKARI PAT SANSTHA MARYADIT,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(5), KOLHAPUR, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TRUELYTICS ECOMM PRIVATE LIMITED,PUNE, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE, MAHARASHTRA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TRUELYTICS ECOMM PRIVATE LIMITED,PUNE, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7, PUNE, MAHARASHTRA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TRUELYTICS ECOMM PRIVATE LIMITED,PUNE, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7, PUNE, MAHARASHTRA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NATHARAM PANAJI CHOUDHARY,PUNE vs I.T.O. WARD 8(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
M/S ACCORD MEDIPLUS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S ACCORD MEDIPLUS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE
M/S ACCORD MEDIPLUS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S ACCORD MEDIPLUS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S ACCORD MEDIPLUS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LIONS NAB COMMUNITY EYECARE CENTRE MIRAJ,MIRAJ, SANGLI vs EXEMPTION WARD-KOLHAPUR, TARABAI PARK, KOLHAPUR
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
GOEL EISHA CAPITALS,PUNE vs PCIT(CENTRAL), PUNE, PUNE
MAHANAGAR REALTY,PUNE vs PCIT(CENTRAL), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DILIP GULAB RAUT,DHULE vs ADDL JCIT , DELHI
PER DR. DIPAK P. RIPOTE (Accountant Member)
DATE PROPERTY TRUST,PUNE vs ITO WARD 12(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAYANT GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA,SANGLI vs ITO WARD 5 SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DANA ANAND INDIA PRIVATE LIMITED,PUNE vs DCIT, AKURDI,PUNE
RAMESHWAR RAMVILAS SARDA ,PUNE vs ITO 14(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATE SHAKUNTALA BANSAL (THROUGH LEGAR HEIR RAMNIWAS BANSAL),PUNE vs ITO WARD-2(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
