ITAT Pune Bench
17,219 judgments
SATTYASHEEL NANDLAL NAIK(HUF),PUNE vs DCIT, CIRCLE-6, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRABHAT GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT TADWADI,RAIGAD vs INCOME-TAX OFFICER, WARD 3, PANVEL, PANVEL
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VAISHNAV PARIVAR BAHUUDDESHIY SEVABHAVI SANSTHA,JALNA vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHARAJA SHIVCHATRAPATI PRATISHTHAN TRUST ,PUNE vs ITO EXEMPTION WARD1(2), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HARIT DEVELOPERS ,PUNE vs DCIT, CIRCLE 8, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MR. BHAGWAN SHEKUJI SHEJWAL,AURANGABAD vs ITO, WARD-1(3), AURANGABAD
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
NAGAR URBAN CO-OP BANK LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ANJANA PRAVIN OSWAL,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE SANTOSHIMATA MAJOOR SAHAKARI SANSTHA,PEN vs INCOME TAX OFFICER, PANVEL
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. BHAGWAN SHEKUJI SHEJWAL,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1(3), AURANGABAD
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREE PARSHWANATH NAGARI SAHAKARI PAT SANSTHA LTD,VITA vs INCOME TAX OFFICER WARD 2, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SACHIN JAGDISHPRASAD AGARWAL,PUNE vs INCOME TAX OFFICER, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JIJAMATA MAHILA VIKAS VA SHIKSHAN SANSTHA,JALNA vs CIT (E), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1460/PUN/2024 | Jijamata Mahila Vikas Va Shikshan Sanstha, Jafrabad, Jalna – 431 203 Maharashtra PAN : AABTJ9805B Appellant | Vs. | CIT (Exemption), Pune Respondent | | :------------------------------------------------------------------------------------------------------- | :-- | :--------------------------------- | | Appellant by | : | Shri Shubham N. Rathi, Ms. Akshata S. Rathi | | Revenue by |
HARIT DEVELOPERS,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DHANOTTAM VASANT LONKAR,PUNE vs INCOME-TAX OFFICER, WARD 3(3), , PUNE
AHMEDNAGARZILHA PARISHAD SERVANTS CO-OP CREDIT SOCIETY LTD,AHILYANAGAR vs ITO WARD 1 , AHILYANAGAR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SOLAPUR SIDDHESHWAR SAHAKARI BANK LTD,SOLAPUR vs ACIT, CIRCLE-1, SOLAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANCHAR GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,JUNNAR vs INCOME TAX OFFICE, WARD 8, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CC-2(1), PUNE, PUNE vs SARVOTTAM CONSTRUCTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANCHAR GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,JUNNAR vs INCOME TAX OFFICE, WARD 8, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
