ITAT Pune Bench
17,219 judgments
SHRI VEERSHAIV CO. OP. BANK LTD.,KOLHAPUR vs ACIT, CIRCLE 2, KOLHAPUR , KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHIDRAWAR NARENDRA HANMANNLU HUF,NANDED vs ITO WARD-1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHIDRAWAR NARENDRA HANMANLU HUF,NANDED vs ITO WARD-1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHIDRAWAR NARENDRA HANMANLU HUF,NANDED vs ITO WARD-1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KARAMAVIR NAGARI SAHAKARI PATSANSTH MARYADIT ASHTA,SANGLI vs C.I.T (A), SANGLI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KARMAVIR NAGARI SAHAKARI PATSANSTHA MARYADIT ASHTA,SANGLI vs CIT (A), SANGLI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEEPALI MANISH SHRIVASTAVA,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAYURI INFRASTRUCTURE PRIVATE LIMITED,NASHIK vs THE INCOME TAX OFFICER, WARD - 1(1), NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARISTON GROUP INDIA PRIVATE LIMITED,PUNE vs THE ASSESSEMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND THE DCIT, CIRCLE 1(1), PUNE, PUNE
SHRI R.K.PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
TATYASAHEB NARAYAN LAGAD,PUNE vs ITO WARD 6(2), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SYDLER REMEDIES PVT LTD, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE BALAJI ASSOCIATES PUNE LLP,PUNE vs PCIT(CENTRAL), PUNE, PUNE
SHREE BALAJI ASSOCIATES PUNE LLP,PUNE vs PCIT(CENTRAL), PUNE, PUNE
BALASAHEB POPATRAO PHADOL, NASHIK,NASHIK vs INCOME TAX OFFICER, WARD-1(2) NASHIK, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CIRCLE-11, PUNE, PUNE vs DR. RAJIV MARUTI RAUT,, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRASHANT PREMCHAND BAFANA,PUNE vs ASSISTANAT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), PUNE, PUNE
PRASHANT PREMCHAND BAFANA,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(1), PUNE, PUNE
SHREE VARAD VINAYAK HOSPITAL AND HEALTHCARE FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVCHHATRAPATI NAGAR VIKAS SANSTHA,PUNE vs CIT, EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVCHHATRAPATI NAGAR VIKAS SANSTHA ,PUNE vs CIT, EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
