ITAT Pune Bench
17,219 judgments
SAI ANIRUDHA EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER, KOLHAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MOHAN KRISHNA JADHAV,SANGLI vs INCOME TAX OFFICE, KOLHAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MR. MUSHTAK MUSA PATEL,JALGAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT PNE-W-(25)-(3), JALGAON
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
FAURECIA AUTOMOTIVE HOLDINGS,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX , PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
AVISHKAR SHIKSHAN SANSTHA ,NASHIK vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GODAVARI SHIKSHAN MANDAL,NASHIK vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NIRMAL FOUNDATION, NASHIK,NASHIK vs CIT (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MAHARASHTRA CRICKET ASSOCIATION,PUNE vs ACIT(E), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
I PROGRESS FOUNDATION AURANGABAD,AURANGABAD vs CIT EXEMPTION, PUNE
ARUNA SINGH ,THANE vs ITO WARD 3(1), KALYAN
MAHARASHTRA CRICKET ASSOCIATION,PUNE vs ACIT(E), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
I PROGRESS FOUNDATION AURANGABAD,AURANGABAD vs CIT EXEMPTION, PUNE
MS RAJMAL LAKHICHAND,JALGAON vs DCIT, JALGAON
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PINNAC PARIJAAT CO.OP. HSG. SOCIETY LTD,PUNE vs ITO WARD 2(2), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANIL DINKAR PATIL,BHUSAWAL vs INCOME TAX OFFICER WARD 2(1) JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANANDKUMAR GAUTAM SHINGI,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHAMA ARTS ORGANIZATION,PUNE vs CIT(EXEMPTION), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAMA ARTS ORGANIZATION,PUNE vs CIT(EXEMPTION), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANANDKUMAR GAUTAM SHINGI,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. ANANDA KONDU AKHADE,PUNE vs ACIT, WARD 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
