ITAT Pune Bench
17,219 judgments
OM JAY SHANESHWAR CHARITABLE TRUST,OSMANABAD vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DYNAPAC ROAD CONSTRUCTION EQUIPMENT (INDIA) PRIVATE LIMITED,PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LIQUIDHUB ANALYTICS PVT. LTD. (NOW MERGED WITH CAPGEMINI TECHNOLOGY SERVICES INDIA LTD),PUNE vs NFAC, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ADROIT AGRI TRADE PRIVATE LIMITED,VASHI, NAVI MUMBAI vs ITO WARD 1(1), NASHIK, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
COESIA INDIA PRIVATE LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND THE DCIT, CIRCLE 8, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JIVARAM MAGAJI CHAOUDHARY,PUNE vs ACIT,CIRCLE 7, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SWARGIYA TATYA BAPAT SMRITI SAMITI,PUNE vs CIT EXEMPTIONS , PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SWARGIYA TATYA BAPAT SMRITI SAMITI,PUNE vs CIT EXEMPTIONS, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs VISHWATMAK JANGLIMAHARAJ ASHRAM TRUST, KOPARGAON, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1(3), JALGAON, JALGAON vs AMRUT NANA CHAUDHARI, JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
SAI SAKSHI AUTOMOTIVE PVT LTD,PUNE vs NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOLAPUR SIDDHESHWAR SAHAKARI BANK LTD.,SOLAPUR vs ACIT, CIRCLE-1, SOLAPUR, SOLAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HUDHYASHWAR NAGARI SAHAKARI PATH SANSTA MARYADIT ,NASHIK vs ITO WARD 1(1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S BALAJI DEVELOPERS ,DHULE vs ITO, WARD 1, DHULE, DHULE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHASH SUKDEO CHAUDHARY,AT POST SHIRDI vs DY DIRECTOR OF INCOME TAX , CPC , BENGLURU, BENGALURU
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI MAHALAXMI NAGRI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 8(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI MAHALAXMI NAGARI SAHKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 8(3) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUKTAGIRI MUKTAGAN SOCIAL FOUNDATION,SATARA vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUKTAGIRI MUKTAGAN SOCIAL FOUNDATION ,SATARA vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANNAPURNA NAGARI SAHKARI PATHSANSTHA MARYADIT YAWAL,YAWAL vs ITO WARD 1(4), JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)