ITAT Pune Bench
17,219 judgments
HINJEWADI CULTURAL ASSOCIATION,PUNE vs CIT-EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HINJEWADI CULTURAL ASSOCIATION,PUNE vs CIT (E), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVINDRA SITARAM GUPTA,PUNE vs INCOME TAX OFFICER, NFAC, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VICKY JAIKISHAN BANSAL,PIMPARI CHINCHWAD vs IT OFFICER, AKURDI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
I M C OF GOVT INDUSTRIAL TRAINING INSTITUTE JATH,SANGLI vs CIT (E), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, AURANGBAD, AURANGBAD vs SANJAY SUGANCHAND KASLIWAL, AURANGABAD
GALLAGHER SERVICE CENTER LLP (FORMERLY KNOWN AS GALLAGHER OPERATIONS SUPPORT SERVICES P LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, NFAC,, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI PRAKASH VILAS RASAL,SANGLI vs ITO, WARD 5, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
SHRI PRAKASH VILAS RASAL,SANGLI vs ITO, WARD5, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
SHRI PRAKASH VILAS RASAL,SANGLI vs I.T.O,WARD-5, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
SHRI PRAKASH VILAS RASAL,SANGLI vs I.T.O, WARD-5, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
SANDEEP DAMODAR JADHAV,MUMBAI vs I.T.O WRD-3, SATARA, SATARA
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
RELIANCE INDUTRIES EMP CO. OP. CREDIT SOCIETY LTD.,RAIGAD vs ITO, WARD 4, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
SUNIL SHARMA,NAVI MUMBAI vs INCOME TAX OFFICER, NAFAC, DELHI
DR. MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
VRINDAVAN GOUSHALA CHARITABLE TRUST,SATARA vs ITO EXEMPTION WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VRINDAVAN GOUSHALA CHARITABLE TRUST,SATARA vs ITO EXEMPTION WARD 1(1),PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ABUBAKAR MOHAMMEDSAB QURESHI,SOLAPUR vs INCOME TAX OFFICER WARD 2(4), WARD,SOLAPUR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS),PUNE, PUNRE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
