ITAT Pune Bench
17,219 judgments
SHALINI PRATISHTHAN,AHMEDNAGAR vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S RAHUL PROPERTIES ,PUNE vs I.T.O WARD-6(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AVINASH PANDURANG PAWAR,AHEMEDNAGAR vs NFAC, DELHI, NOT AVAILABLE
DR.MANISH BORAD (Accountant Member), SHRI S.S.VISWANETHRA RAVI (Judicial Member)
RAMKRUSHNA NATHA AGALME,PUNE vs ITO WARD 9(3) PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
THE SULTANKHAN EDUCATIONAL TRUST,THANE vs CIT EXEMPTION, THANE
BHAGWAN MAHAVIR ARADHANA KENDRA ,NASHIK vs CIT(E), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DR HEDGEWAR NAGARI SAHAKARI PATSANSTHA MARYADIT,AURANGABAD vs ITO WARD 193), AURANGABAD
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
YUVAK KALYAN SANGH,SINDHUDURG vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. MAHENDRA MOHINIRAJ GANDHE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE , AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SEVA SAMAJIK VIKAS SANSTHA,SATARA vs CIT, EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ADITYA SHANKAR CHOUDHARI,NASHIK vs INCOME TAX OFFICER, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VISWANETHRA RAVI (Judicial Member)
RAJU LAXMAN JADHAV,NAVI MUMBAI vs NFAC DELHI, DELHI
Dr. MANISH BORAD (Accountant Member), SHRI VISWANETHRA RAVI (Judicial Member)
R G DEVELOPERS,PUNE vs COMMISSIONER INCOME TAX OFFICER, CIRCLE 7,PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
R G DEVELOPERS,PUNE vs COMMISSIONER INCOME TAX OFFICER, CIRCLE 7,PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DENA INDIA PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
DR. MANISH BORAD (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
INCOME TAX OFFICER, WARD-8(3), PUNE, AKURDI PUNE vs M/S. TATA MOTORS KARMACHARI SAHAKARI PATPEDHI LIMITED , PIMPRI PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-8(3), PUNE, AKURDI, PUNE vs M/S. TATA MOTORS KARMACHARI SAHAKARI PATPEDHI LIMITED , PIMPRI PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI JAYBHAVANI V K S SOCIETY LIMITED, KAMERI,SANGLI vs THE INCOME TAX OFFICER, WARD-5, SANGLI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHIVRATAN MOTILALJI RATHI HUF,INDIA vs INCOME TAX OFFICER, WARD-1, JALNA, INDIA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
LEARNING TEMPLE EDUCATION FOUNDATION,NASHIK vs CIT(EEXMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)