ITAT Pune Bench
17,219 judgments
LEARNING TEMPLE EDUCATION FOUNDATION ,NASHIK vs CIT(EXEMPTION) , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LINGUANEXT TECHNOLOGIES PRIVATE LIMITED,PUNE vs ITO WARD 14(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
THE MES EMPLOYEES CO-OP CREDIT SOCIETY LTD.,PUNE vs ITO WARD 6(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SEVA SAMAJIK VIKAS SANSTHA ,SATARA vs CIT(EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANAPATI DEVASTHAN TRUST,BARAMATI vs DCIT(EXEMPTION CIRCLE), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAKSHI SANJAY MISHRA,NASHIK vs ITO, WARD 1(1), NASHIK
the Ld. CIT(A) / NFAC, therefore, the Ld. CIT(A) / NFAC relying on the decision of the Hon'ble Supreme Court in the case of CIT vs. B. N. Bhattacharjee & Anr. reported in 118 ITR 461 (SC) and various other decisions, upheld the action of the Assessing Officer.
DHARRIT SHAH,PUNE vs ACIT CIR-6 PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2260/PUN/2024 Assessment Year : 2017-18 Dharrit Shah, 155, Kamla Park Society, Bhawani Peth, Pune – 411 042 Maharashtra PaN: ADLPS5102M Appellant Vs. ACIT, Circle-6, Pune Respondent Appellant by : Shri Rajiv Thakkar Revenue by : Shri Vishal A. Makawane Date of hearing : 16.01.2025 Date of pronouncement : 20.03.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)
SHIVRATAN MOTILALJI RATHI HUF,PUNE vs ITO JALNA, JALNA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RANDIVE BUILDERS AND DEVELOPERS,MAHARASHTRA vs DCIT, CENTRAL CIRCLE, KOLHAPUR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KOLHAPUR ZILLA KRISHI KARMACHARI SAHAKARI SANSTHA MARYADIT,PUNE vs ITO WARD 2(1) , KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIVRATAN MOTILAL RATHI,JALNA vs INCOME TAX OFFICER, WARD-1, JANA, JALNA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI ABHIJIT UTTAMRAO DESHMUKH,BEED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SEEMA SUNIL BAGUL,NASHIK vs THE ASST. COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK. , NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SEEMA SUNIL BAGUL,NASHIK vs THE ASST. COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK. , NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SEEMA SUNIL BAGUL,NASHIK vs THE ASST. COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK. , NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RANDIVE BUILDERS AND DEVELOPERS,MAHARASHTRA vs ACIT, CENTRAL CIRCLE , KOLHAPUR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NALCO WATER INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE, PUNE
ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs PRAPHULL KALURAM SHIVALE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GRE REN LIMITED,JAIN PIPE PARK vs PNE 25 C 1 , JALGAON
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
SHRI PRAPHULL KALURAM SHIVALE,PUNE vs CENTRAL CIRCLE2(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
